← All Benches
ITAT Pune Bench
17,218 judgments
JASBIRSINGH AMRIKSINGH SETHI,PUNE vs DY. CIT, CENTRAL CIRCLE 2(3), PUNE
ITA 1242/PUN/2013[2001-02]Status: Disposed27/3/2019AY 2001-02
JASBIRSINGH AMRIKSINGH SETHI,PUNE vs DY. CIT, CENTRAL CIRCLE 2(3), PUNE
ITA 1241/PUN/2013[2000-01]Status: Disposed27/3/2019AY 2000-01
JASBIRSINGH AMRIKSINGH SETHI,PUNE vs DY. CIT, CENTRAL CIRCLE 2(3), PUNE
ITA 1240/PUN/2013[1999-2000]Status: Disposed27/3/2019AY 1999-2000
JASBIRSINGH AMRIKSINGH SETHI,PUNE vs DY. CIT, CENTRAL CIRCLE 2(3), PUNE
ITA 1239/PUN/2013[1998-99]Status: Disposed27/3/2019AY 1998-99
SHREE BALAJI PROMOTERS AND BUILDERS,PUNE vs INCOME-TAX OFFICER, WARD - 3 (2), PUNE
ITA 234/PUN/2019[2006-07]Status: Disposed26/3/2019AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. KUMAR BUILDER CONSORTIUM, PUNE
ITA 431/PUN/2017[2012-13]Status: Disposed26/3/2019AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. KUMAR BUILDER CONSORTIUM, PUNE
ITA 430/PUN/2017[2007-08]Status: Disposed26/3/2019AY 2007-08
ZAHEER ABDULHAMID MULANI,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1185/PUN/2017[2011-12]Status: Disposed26/3/2019AY 2011-12
M/S.FAURECIA AUTOMOTIVE SEATING INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 2177/BANG/2016[2009-10]Status: Disposed26/3/2019AY 2009-10
CHANDAN STORES,PUNE vs INCOME-TAX OFFICER, WARD - 9(1), PUNE
ITA 1401/PUN/2018[2012-13]Status: Disposed25/3/2019AY 2012-13
IMC GLOBAL TECHNOLOGY SERVICES PVT. LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 976/PUN/2015[2010-11]Status: Disposed25/3/2019AY 2010-11
PANKAJ KHIMJIBHAI KATHARANI,RAIGAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-PANVEL, PANVEL
ITA 980/PUN/2018[2014-15]Status: Disposed22/3/2019AY 2014-15
PANKAJ KHIMJIBHAI KATHARANI,RAIGAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-PANVEL, PANVEL
ITA 979/PUN/2018[2012-13]Status: Disposed22/3/2019AY 2012-13
JITENDRA ROOPRAJ MEHTA,PUNE vs INCOME TAX OFFICER, PUNE
ITA 442/PUN/2017[2011-12]Status: Disposed22/3/2019AY 2011-12
JITENDRA ROOPRAJ MEHTA,PUNE vs INCOME TAX OFFICER, PUNE
ITA 441/PUN/2017[2010-11]Status: Disposed22/3/2019AY 2010-11
JITENDRA ROOPRAJ MEHTA,PUNE vs INCOME TAX OFFICER, PUNE
ITA 440/PUN/2017[2009-10]Status: Disposed22/3/2019AY 2009-10
SANJAY SURESHCHANDRA SHAH,PUNE vs INCOME-TAX OFFICER, WARD - 14(3), PUNE
ITA 6/PUN/2019[2010-11]Status: Disposed20/3/2019AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1, NASHIK vs M/S. ASHOKA INFRASTRUCTURE LIMITED, NASHIK
ITA 156/PUN/2019[2012-13]Status: Disposed20/3/2019AY 2012-13
ALOK ARUN SHETH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 1970/PUN/2018[2015-16]Status: Disposed20/3/2019AY 2015-16
INCOME-TAX OFFICER, WARD - 1, JALNA vs ROCHANDAS KIMATRAM KAWARANI, JALNA
ITA 1871/PUN/2018[2010-11]Status: Disposed20/3/2019AY 2010-11
