← All Benches
ITAT Pune Bench
17,218 judgments
NYATI ESTATE CO-OPERATIVE HOUSING SOCIETY,PUNE vs INCOME-TAX OFFICER, WARD - 14(2), PUNE
ITA 1509/PUN/2018[2015-16]Status: Disposed20/3/2019AY 2015-16
KUMAR SHANKAR KARAJAGI,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2(3), SOLAPUR
ITA 1506/PUN/2018[2011-12]Status: Disposed20/3/2019AY 2011-12
MOHAMED HANIF RASUL PATEL,SANGLI vs INCOME-TAX OFFICER, WARD - 1(5), SANGLI
ITA 1477/PUN/2018[2013-14]Status: Disposed20/3/2019AY 2013-14
MOHAMED HANIF RASUL PATEL,SANGLI vs INCOME-TAX OFFICER, WARD - 1(5), SANGLI
ITA 1476/PUN/2018[2012-13]Status: Disposed20/3/2019AY 2012-13
MOHAMED HANIF RASUL PATEL,SANGLI vs INCOME-TAX OFFICER, WARD - 1(5), SANGLI
ITA 1475/PUN/2018[2011-12]Status: Disposed20/3/2019AY 2011-12
MOHAMED HANIF RASUL PATEL,SANGLI vs INCOME-TAX OFFICER, WARD - 1(5), SANGLI
ITA 1474/PUN/2018[2010-11]Status: Disposed20/3/2019AY 2010-11
ASHOK AKHERAJ KHIVASARA,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 1201/PUN/2018[2012-13]Status: Disposed20/3/2019AY 2012-13
ASARAM DAGDU SHINDE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(5), AURANGABAD
ITA 1160/PUN/2018[2011-12]Status: Disposed20/3/2019AY 2011-12
NAVNATH DAGDU SHINDE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(5), AURANGABAD
ITA 1159/PUN/2018[2011-12]Status: Disposed20/3/2019AY 2011-12
LEELABAI DAGDU SHINDE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(5), AURANGABAD
ITA 1158/PUN/2018[2011-12]Status: Disposed20/3/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR vs M/S. SHETKARI SAHAKARI TAMBAKHU KHAREDI VIKRI SANGH LTD, KOLHAPUR
ITA 1095/PUN/2018[2009-10]Status: Disposed20/3/2019AY 2009-10
PARKAR MEDICAL FOUNDATION,RATNAGIRI vs DEPUTY COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI
ITA 2725/PUN/2017[2005-06]Status: Disposed20/3/2019AY 2005-06
PARKAR MEDICAL FOUNDATION,RATNAGIRI vs DEPUTY COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI
ITA 2724/PUN/2017[2004-05]Status: Disposed20/3/2019AY 2004-05
ASSISTANT COMMISSIONER OF INCOME-TAX vs AMBAJOGAI SAHAKARI SAKHAR KARKHANA LTD., BEED
ITA 2171/PUN/2016[1992-13]Status: Disposed20/3/2019AY 1992-13
CHOPDA SHETKARI SAHAKARI SAKHAR KARKHANA LTD.,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2064/PUN/2016[2011-12]Status: Disposed20/3/2019AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. CHOPDA SHETKARI SAHAKARI SAKHAR KARKHANA LTD., JALGAON
ITA 1913/PUN/2016[2011-12]Status: Disposed20/3/2019AY 2011-12
KARMAYOGI SHANKARRAOJI PATIL SSK LTD.,PUNE vs INCOME-TAX OFFICER,
ITA 1818/PUN/2016[2012-13]Status: Disposed20/3/2019AY 2012-13
PATEL GOYAL ASSOCIATES,PUNE vs INCOME-TAX OFFICER,
ITA 132/PUN/2016[2008-09]Status: Disposed20/3/2019AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. MADHUKAR SAHAKARI SAKHAR KARKHANA LTD., JALGAON
ITA 1181/PUN/2016[2011-12]Status: Disposed20/3/2019AY 2011-12
CHHAGANLAL SHAMLAL KIRAD vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1003/PUN/2016[2006-07]Status: Disposed20/3/2019AY 2006-07
