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ITAT Pune Bench

17,218 judgments

DEPUTY COMMISSIONER OF INCOME-TAX vs BHIMA SHANKAR SAHAKARI SAKHAR KARKHANA LTD., PUNE

ITA 97/PUN/2015[2008-09]Status: Disposed20/3/2019AY 2008-09

PURNA S.S.K. LTD.,HINGOLI vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 804/PUN/2014[2010-11]Status: Disposed20/3/2019AY 2010-11

DYNESHWAR S.S.K. LTD.,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 732/PUN/2014[2008-09]Status: Disposed20/3/2019AY 2008-09

DYNESHWAR S.S.K. LTD.,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 731/PUN/2014[2008-09]Status: Disposed20/3/2019AY 2008-09

DYNESHWAR S.S.K. LTD.,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 730/PUN/2014[2006-07]Status: Disposed20/3/2019AY 2006-07

ASHOK S.S.K. LTD.,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 700/PUN/2014[2010-11]Status: Disposed20/3/2019AY 2010-11

DEPUTY COMMISSIONER OF INCOME-TAX vs PRIYADARSHINI S.S.K. LTD., LATUR

ITA 681/PUN/2014[2007-08]Status: Disposed20/3/2019AY 2007-08

VRIDESHWAR S.S.K. LTD.,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 647/PUN/2014[2010-11]Status: Disposed20/3/2019AY 2010-11

DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI VIGHNAHAR SAHAKARI SAKHAR KARKHANA LTD., PUNE

ITA 2296/PUN/2014[2004-05]Status: Disposed20/3/2019AY 2004-05

DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI VIGHNAHAR SAHAKARI SAKHAR KARKHANA LTD., PUNE

ITA 2295/PUN/2014[2004-05]Status: Disposed20/3/2019AY 2004-05

DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI VIGHNAHAR SAHAKARI SAKHAR KARKHANA LTD., PUNE

ITA 2294/PUN/2014[2004-05]Status: Disposed20/3/2019AY 2004-05

DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI VIGHNAHAR SAHAKARI SAKHAR KARKHANA LTD., PUNE

ITA 2293/PUN/2014[2003-04]Status: Disposed20/3/2019AY 2003-04

ASSISTANT COMMISSIONER OF INCOME-TAX vs PURNA SAHAKARI SAKHAR KARKHANA LTD., HINGOLI

ITA 1254/PUN/2014[2010-11]Status: Disposed20/3/2019AY 2010-11

ASSISTANT COMMISSIONER OF INCOME-TAX vs ASHOK S.S.K. LTD., AHMEDNAGAR

ITA 1215/PUN/2014[2008-09]Status: Disposed20/3/2019AY 2008-09

MULA S.S.K. LTD.,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1023/PUN/2014[2010-11]Status: Disposed20/3/2019AY 2010-11

JT. CIT, SPL. RANGE-2, PUNE vs JAWAHAR SHETKARI SAHAKARI SAKHAR KARKHANA LTD., KOLHAPUR

ITA 391/PUN/2013[1998-99]Status: Disposed20/3/2019AY 1998-99

YASHWANTRAO MOHITE KRISHNA SSK LTD.,SATARA vs DCIT, SATARA CIRCLE, SATARA

ITA 25/PUN/2013[2009-10]Status: Disposed20/3/2019AY 2009-10

APPASAHEB NALAWADE GANDHINGLAJ TALUKA SSK LTD.,KOLHAPUR vs ACIT, CIRCLE-1, KOLHAPUR

ITA 158/PUN/2013[2009-10]Status: Disposed20/3/2019AY 2009-10

APPASAHEB NALAWADE GANDHINGLAJ TALUKA SSK LTD.,KOLHAPUR vs ACIT, CIRCLE-1, KOLHAPUR

ITA 157/PUN/2013[2008-09]Status: Disposed20/3/2019AY 2008-09

SHRI. CHHATRAPATI RAJARAM SSK LTD,KOLHAPUR vs ACIT, KOLHAPUR

ITA 134/PUN/2013[2009-10]Status: Disposed20/3/2019AY 2009-10