← All Benches
ITAT Pune Bench
17,219 judgments
SOFTCON SYSTEM PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1765/PUN/2017[2010-11]Status: Disposed3/3/2021AY 2010-11
SURESH FULCHAND BUMB,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, JALGAON
ITA 1670/PUN/2017[2010-11]Status: Disposed3/3/2021AY 2010-11
SATISH LAKMICHAND BOTHARA,PUNE vs INCOME-TAX OFFICER, AURANGABAD
ITA 1141/PUN/2017[2012-13]Status: Disposed3/3/2021AY 2012-13
ADURJEE & BROTHERS PRIVATE LIMITED,PUNE vs DCIT CENTRAL CIRCLE-1(1), PUNE
ITA 1952/PUN/2019[2010-11]Status: Disposed2/3/2021AY 2010-11
KACHHI PROPERTIES,SATARA vs ACIT, CPC, TDS, GHAZIABAD
ITA 1927/PUN/2019[05/12/2019]Status: Disposed2/3/2021
KACHHI PROPERTIES,SATARA vs ACIT, CPC, TDS, GHAZIABAD
ITA 1926/PUN/2019[2015-16]Status: Disposed2/3/2021AY 2015-16
KACHHI PROPERTIES,SATARA vs ACIT, CPC, TDS, GHAZIABAD
ITA 1925/PUN/2019[2015-16]Status: Disposed2/3/2021AY 2015-16
KACHHI PROPERTIES,SATARA vs ACIT, CPC, TDS, GHAZIABAD
ITA 1924/PUN/2019[2015-16]Status: Disposed2/3/2021AY 2015-16
KACHHI PROPERTIES,SATARA vs ACIT, CPC, TDS, GHAZIABAD
ITA 1923/PUN/2019[2014-15]Status: Disposed2/3/2021AY 2014-15
JAIN SWETAMBAR TERAPANTHI SHAIKSHANIK SANSKRUTIK SAMAJIK AND SEVAHAVI SANSTHA,MUMBAI vs COMMISSIONER OF INCOME-TAX, (EXEMPT), PUNE
ITA 253/PUN/2020[2020-21]Status: Disposed1/3/2021AY 2020-21
SANJAY VITHOBA DUDHAL,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX-2, KOLHAPUR
ITA 745/PUN/2018[2010-11]Status: Disposed1/3/2021AY 2010-11
PREMIUM TRANSMISSION LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 806/PUN/2017[2012-13]Status: Disposed1/3/2021AY 2012-13
PLASTIC OMNIUM AUTO EXTERIORS (INDIA) PVT.LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 10, PUNE
ITA 1679/PUN/2017[2010-11]Status: Disposed1/3/2021AY 2010-11
M/S. PREMIUM TRANSMISSION LIMITED,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 10, PUNE
ITA 1481/PUN/2017[2011-12]Status: Disposed1/3/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX vs THE SINDHUDURG DISTRICT CO-OP BANK LTD, SINDHUDURG
ITA 2870/PUN/2016[2011-12]Status: Disposed1/3/2021AY 2011-12
INCOME-TAX OFFICER vs SMT. URMILA ULHAS GHOSALKAR, RATNAGIRI
ITA 544/PUN/2015[2007-08]Status: Disposed1/3/2021AY 2007-08
URMILA ULHAS GHOSALKAR,RATNAGIRI vs INCOME-TAX OFFICER,
ITA 233/PUN/2015[2007-08]Status: Disposed1/3/2021AY 2007-08
SANDESH KADE,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SOLAPUR
ITA 370/PUN/2019[2014-15]Status: Disposed25/2/2021AY 2014-15
POONA DAL AND BESAN MILLS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 533/PUN/2018[2010-11]Status: Disposed25/2/2021AY 2010-11
DANA INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 473/PUN/2018[2013-14]Status: Disposed25/2/2021AY 2013-14
