← All Benches
ITAT Pune Bench
17,219 judgments
ATLAS COPCO (INDIA) LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 816/PUN/2017[2011-12]Status: Disposed25/2/2021AY 2011-12
MAHESH SATYAPRAKASH AGARWAL,NASHIK vs PR. COMMISSIONER OF INCOME-TAX, (CENTRAL), NAGPUR
ITA 1712/PUN/2017[2012-13]Status: Disposed25/2/2021AY 2012-13
ATLAS COPCO (INDIA) LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1356/PUN/2015[2010-11]Status: Disposed25/2/2021AY 2010-11
SMT PRATIBHA K. SANAP L/H OF LATE KIRAN BHASKARRAO SANAP,AURANGABAD vs ACIT, CIRCLE-3, AURANGABAD
ITA 68/PUN/2020[2011-12]Status: Disposed24/2/2021AY 2011-12
SPAN OVERSEAS P LTD,PUNE vs INCOME TAX OFFICER, WARD 6 (2), PUNE, PUNE
ITA 424/PUN/2020[2013-2014]Status: Disposed24/2/2021AY 2013-2014
ASHOK BHALCHANDRA PATIL,PUNE vs INCOME-TAX OFFICER, WARD - 13(1), PUNE
ITA 861/PUN/2018[2012-13]Status: Disposed24/2/2021AY 2012-13
SAWATA BABAJI WAGHMARE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1852/PUN/2018[2014-15]Status: Disposed24/2/2021AY 2014-15
PRABHAKAR RAGHUNATH WABALE,NASHIK vs INCOME-TAX OFFICER, WARD - 3(1), NASHIK
ITA 2318/PUN/2017[2014-15]Status: Disposed24/2/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SUESEEN ASIA PVT. LTD., PUNE
ITA 1490/PUN/2017[2004-05]Status: Disposed24/2/2021AY 2004-05
KAKASAHEB BHAUSAHEB DHONDARE (HUF),AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD
ITA 2265/PUN/2017[2012-13]Status: Disposed23/2/2021AY 2012-13
ESDS SOFTWARE SOLUTION PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 2092/PUN/2017[2013-14]Status: Disposed23/2/2021AY 2013-14
INCOME-TAX OFFICER, WARD - 7(1), PUNE vs M/S. REGENCY SORAJ INFRASTRUCTURE, PUNE
ITA 1775/PUN/2017[2008-09]Status: Disposed23/2/2021AY 2008-09
INCOME-TAX OFFICER, WARD - 7(1), PUNE vs M/S. REGENCY SORAJ INFRASTRUCTURE, PUNE
ITA 1774/PUN/2017[2007-08]Status: Disposed23/2/2021AY 2007-08
SANKLECHA CONSTRUCTIONS,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CPC)-TDS, GHAZIABAD
ITA 1754/PUN/2017[2016-17(26Q/Qurt-3)]Status: Disposed23/2/2021
SANKLECHA CONSTRUCTIONS,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CPC)-TDS, GHAZIABAD
ITA 1753/PUN/2017[2016-17(26Q/Qurt-2)]Status: Disposed23/2/2021
SANKLECHA CONSTRUCTIONS,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CPC)-TDS, GHAZIABAD
ITA 1752/PUN/2017[2016-17 (26Q/Qurt-1)]Status: Disposed23/2/2021
GOVIND MILK AND MILK PRODUCTS PVT. LTD,SATARA vs JOINT COMMISSIONER OF INCOME TAX,
ITA 2956/PUN/2016[2011-12]Status: Disposed23/2/2021AY 2011-12
M/S. HOTEL PANCHAVATI GAURAV,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2697/PUN/2016[2012-13]Status: Disposed23/2/2021AY 2012-13
GOVIND MILK & MILK PRODUCTS PVT. LTD.,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1554/PUN/2015[2008-09]Status: Disposed23/2/2021AY 2008-09
PERSONAL HYGIENE & HEALTHCARE PRODUCTS PVT. LTD.,PUNE vs ACIT, CIR. 4, PUNE, PUNE
ITA 1436/PUN/2009[2005-06]Status: Disposed23/2/2021AY 2005-06
