← All Benches
ITAT Pune Bench
17,219 judgments
PERSONAL HYGIENE & HEALTHCARE PRODUCTS PRIVATE LTD. (MERGED WITH KIMBERLY CLARK INDIA P LTD),PUNE vs DCIT, PUNE
ITA 1305/PUN/2009[2004-05]Status: Disposed23/2/2021AY 2004-05
PERSONAL HYGINE & HELATHCARE PRODUCTS PVT.LTD.(MERGED WITH KIMBERLY CLARK PVT.LTD.),PUNE vs DCIT, CIR.4, PUNE, PUNE
ITA 1304/PUN/2009[2002-03]Status: Disposed23/2/2021AY 2002-03
PERSONAL HYGINE & HEALTHCARE PRODUCTS PVT.LTD.(MERGED WITH KIMBERLY CLARK PVT.LTD.),PUNE vs DCIT, CIR.4,PUNE, PUNE
ITA 1303/PUN/2009[2003-04]Status: Disposed23/2/2021AY 2003-04
STATFIELD EQUIPMENT PRIVATE LIMITED,PUNE vs TAX DEDUCTION AT SOURCE, CPC, GHAZIABAD
ITA 115/PUN/2020[2014-15 (26Q-Q3)]Status: Disposed22/2/2021
STATFIELD EQUIPMENT P LTD,PUNE vs TDS CPC, GHAZIABAD, GHAZIABAD
ITA 114/PUN/2020[2014-2015(26 Q - Q4)]Status: Disposed22/2/2021
STATFIELD EQUIPMENT P LTD,PUNE vs TDS CPC, GHAZIABAD, GHAZIABAD
ITA 113/PUN/2020[2014-2015 (26 Q-Q1)]Status: Disposed22/2/2021
STATFIELD EQUIPMENT P LTD,PUNE vs TDS CPC, GHAZIABAD, GHAZIABAD
ITA 112/PUN/2020[2014-2015 (24 Q - Q4)]Status: Disposed22/2/2021
STATFIELD EQUIPMENT PRIVATE LIMITED,PUNE vs TAX DEDUCTION AT SOURCE, CPC, GHAZIABAD
ITA 111/PUN/2020[2014-15 (24Q-Q3)]Status: Disposed22/2/2021
STATFIELD EQUIPMENT PRIVATE LIMITED,PUNE vs TAX DEDUCTION AT SOURCE, CPC, GHAZIABAD
ITA 110/PUN/2020[2014-15 (24Q-Q2)]Status: Disposed22/2/2021
STATFIELD EQUIPMENT P LTD,PUNE vs TDS, CPC, GAZIABAD,
ITA 109/PUN/2020[2014-15 (Quarter -1 TDS statement in form 24Q)]Status: Disposed22/2/2021
STATFIELD EQUIPMENT PRIVATE LIMITED,PUNE vs TAX DEDUCTION AT SOURCE, CPC, GHAZIABAD
ITA 108/PUN/2020[2013-14 (26Q-Q3)]Status: Disposed22/2/2021
STATFIELD EQUIPMENT PRIVATE LIMITED,PUNE vs TAX DEDUCTION AT SOURCE, CPC, GHAZIABAD
ITA 107/PUN/2020[2013-14 (26Q-Q2)]Status: Disposed22/2/2021
STATFIELD EQUIPMENT PRIVATE LIMITED,PUNE vs TAX DEDUCTION AT SOURCE, CPC, GHAZIABAD
ITA 106/PUN/2020[2013-14 (24Q-Q3)]Status: Disposed22/2/2021
STATFIELD EQUIPMENT PRIVATE LIMITED,PUNE vs TAX DEDUCTION AT SOURCE, CPC, GHAZIABAD
ITA 105/PUN/2020[2013-14 (24Q-Q2)]Status: Disposed22/2/2021
SHREE VEERALAYAM JAIN AHINSA TIRTH,PUNE vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 942/PUN/2019[N.A]Status: Disposed22/2/2021
PRAVIN VISHWANATH PATIL,PUNE vs INCOME-TAX OFFICER, WARD - 3 (5), PUNE
ITA 901/PUN/2019[2014-15]Status: Disposed22/2/2021AY 2014-15
THE JALGAON PEOPLE'S CO.OP BANK LTD,JALGAON vs PR. COMMISSIONER OF INCOME-TAX -2, NASHIK
ITA 698/PUN/2019[2014-15]Status: Disposed22/2/2021AY 2014-15
SHANKARRAO KESHAVRAO PATIL,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 624/PUN/2019[2015-16]Status: Disposed22/2/2021AY 2015-16
PRAFULLA SHANTILAL KOTHARI (HUF),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 483/PUN/2019[2014-15]Status: Disposed22/2/2021AY 2014-15
SUBHASH GANGADHAR TAJANE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 416/PUN/2019[2013-14]Status: Disposed22/2/2021AY 2013-14