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ITAT Pune Bench

17,219 judgments

RUDRA PROMOTERS PRIVATE LIMITED,SATARA vs ACIT (CPC)- TDS, GHAZIABAD

ITA 1908/PUN/2019[2015-16]Status: Disposed22/2/2021AY 2015-16

RUDRA PROMOTERS PRIVATE LIMITED,SATARA vs ACIT (CPC)- TDS, GHAZIABAD

ITA 1907/PUN/2019[2014-15]Status: Disposed22/2/2021AY 2014-15

RUDRA PROMOTERS PRIVATE LIMITED,SATARA vs ACIT (CPC)- TDS, GHAZIABAD

ITA 1906/PUN/2019[2014-15]Status: Disposed22/2/2021AY 2014-15

RUDRA PROMOTERS PRIVATE LIMITED,SATARA vs ACIT (CPC)- TDS, GHAZIABAD

ITA 1905/PUN/2019[2014-15]Status: Disposed22/2/2021AY 2014-15

RUDRA PROMOTERS PRIVATE LIMITED,SATARA vs ACIT (CPC)- TDS, GHAZIABAD

ITA 1904/PUN/2019[2014-15]Status: Disposed22/2/2021AY 2014-15

RUDRA PROMOTERS PRIVATE LIMITED,SATARA vs ACIT (CPC)- TDS, GHAZIABAD

ITA 1903/PUN/2019[2013-14]Status: Disposed22/2/2021AY 2013-14

RUDRA PROMOTERS PRIVATE LIMITED,SATARA vs ACIT (CPC)- TDS, GHAZIABAD

ITA 1902/PUN/2019[2013-14]Status: Disposed22/2/2021AY 2013-14

HANUMANTA KARIAPPA HUS,PUNE vs INCOME-TAX OFFICER, WARD - 2(3), PUNE

ITA 569/PUN/2018[2011-12]Status: Disposed22/2/2021AY 2011-12

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, AURANGABAD vs SHAKEEL AHMED SIDDIQUI, AURANGABAD

ITA 3073/PUN/2017[2014-15]Status: Disposed22/2/2021AY 2014-15

RAGHUVIR MOTOR AGENCIES PVT.LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, TDS RANGE, NASHIK

ITA 2933/PUN/2017[2011-12]Status: Disposed22/2/2021AY 2011-12

KWALITY TOBACCO PRODUCTS,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR

ITA 2409/PUN/2017[2009-10]Status: Disposed22/2/2021AY 2009-10

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs GLATT SYSTEMS PRIVATE LIMITED, PUNE

ITA 2292/PUN/2017[2011-12]Status: Disposed22/2/2021AY 2011-12

M/S. GLATT SYSTEMS PRIVATE LIMITED,(FORMERLY KNOWN AS ZIEMANN INDIA PRIVATE LIMITED),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE

ITA 2251/PUN/2017[2011-12]Status: Disposed22/2/2021AY 2011-12

PANJABI TECKCHAND V,PUNE vs INCOME-TAX OFFICER, WARD - 8(3), PUNE

ITA 2208/PUN/2017[1996-97]Status: Disposed22/2/2021AY 1996-97

RAMRAO DHONDIBA PIMPLE,PUNE vs INCOME-TAX OFFICER, PUNE

ITA 1364/PUN/2017[2009-10]Status: Disposed22/2/2021AY 2009-10

RAGBIRSINGH M. RAJPAL,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 1085/PUN/2017[2013-14]Status: Disposed22/2/2021AY 2013-14

LATE SHRI BABANLAL BHIKULAL AGRAWAL,JALGAON vs INCOME-TAX OFFICER,

ITA 18/PUN/2015[2002-03]Status: Disposed22/2/2021AY 2002-03

KIMBERLY CLARK LEVER P.LTD.,PUNE vs ACIT, PUNE

ITA 2481/PUN/2012[2008-09]Status: Disposed22/2/2021AY 2008-09

SUBHASH GANGADHAR TAJANE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 415/PUN/2019[2012-13]Status: Disposed22/2/2021AY 2012-13

SUBHASH GANGADHAR TAJANE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 414/PUN/2019[2011-12]Status: Disposed22/2/2021AY 2011-12