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ITAT Pune Bench
17,219 judgments
RUDRA PROMOTERS PRIVATE LIMITED,SATARA vs ACIT (CPC)- TDS, GHAZIABAD
ITA 1911/PUN/2019[2015-16]Status: Disposed22/2/2021AY 2015-16
RUDRA PROMOTERS PRIVATE LIMITED,SATARA vs ACIT (CPC)- TDS, GHAZIABAD
ITA 1910/PUN/2019[2015-16]Status: Disposed22/2/2021AY 2015-16
RUDRA PROMOTERS PRIVATE LIMITED,SATARA vs ACIT (CPC)- TDS, GHAZIABAD
ITA 1909/PUN/2019[2015-16]Status: Disposed22/2/2021AY 2015-16
SIARA ENGINEERING PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 3098/PUN/2017[2012-13]Status: Disposed19/2/2021AY 2012-13
UTKARASH BALASAHEB PATIL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 2780/PUN/2017[2012-13]Status: Disposed19/2/2021AY 2012-13
M/S. B.J . BHANDARI PAPERS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (3), PUNE
ITA 1748/PUN/2019[2016-17]Status: Disposed18/2/2021AY 2016-17
B.J. BHANDARI PAPERS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (3), PUNE
ITA 1747/PUN/2019[2015-16]Status: Disposed18/2/2021AY 2015-16
M/S. B.J. BHANDARI PAPERS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (3), PUNE
ITA 1746/PUN/2019[2014-15]Status: Disposed18/2/2021AY 2014-15
PRIMA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 65/PUN/2018[2012-13]Status: Disposed18/2/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs MAHARASHTRA STATE WAREHOUSING CORPORATION, PUNE
ITA 2871/PUN/2017[2014-15]Status: Disposed18/2/2021AY 2014-15
M/S. EATON POWER QUALITY PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 381/PUN/2015[2010-11]Status: Disposed18/2/2021AY 2010-11
PRECISION AUTOMATION & ROBOTICS INDIA LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4, PUNE
ITA 414/PUN/2020[2016-17]Status: Disposed17/2/2021AY 2016-17
PRECISION AUTOMATION & ROBOTICS INDIA LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 443/PUN/2018[2014-15]Status: Disposed17/2/2021AY 2014-15
PRECISION AUTOMATION & ROBOTICS INDIA LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 388/PUN/2018[2013-14]Status: Disposed17/2/2021AY 2013-14
BAPUJIBUWA NAGARI SAH PAT SANSTHA LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, PUNE
ITA 946/PUN/2017[2012-13]Status: Disposed17/2/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs GRACE DAVISION CHEMICALS (I) PVT.LTD, PUNE
ITA 2843/PUN/2017[2009-10]Status: Disposed17/2/2021AY 2009-10
S.V. JEWELLERS,RATNAGIRI vs INCOME-TAX OFFICER, WARD - 2, RATNAGIRI
ITA 2804/PUN/2017[2008-09]Status: Disposed17/2/2021AY 2008-09
S.V. JEWELLERS,RATNAGIRI vs INCOME-TAX OFFICER, WARD - 2, RATNAGIRI
ITA 2803/PUN/2017[2007-08]Status: Disposed17/2/2021AY 2007-08
S.V. JEWELLERS,RATNAGIRI vs INCOME-TAX OFFICER, WARD - 2, RATNAGIRI
ITA 2802/PUN/2017[2006-07]Status: Disposed17/2/2021AY 2006-07
SARANGA MAHENDRA BAHIRAT,PUNE vs INCOME-TAX OFFICER, WARD - 5 (2), PUNE
ITA 605/PUN/2019[2014-15]Status: Disposed16/2/2021AY 2014-15
