← All Benches
ITAT Pune Bench
17,219 judgments
MRC HANDLING SOLUTIONS,PUNE vs DCIT, CIRCLE-12, PUNE
ITA 2108/PUN/2019[2013-14]Status: Disposed16/2/2021AY 2013-14
MRC HANDLING SOLUTIONS,PUNE vs DCIT, CIRCLE-12, PUNE
ITA 2107/PUN/2019[2012-13]Status: Disposed16/2/2021AY 2012-13
WATER FRONT CONDOMINIUM,PUNE vs DY. CIT, CIRCLE-7, PUNE
ITA 2049/PUN/2019[2008-09]Status: Disposed16/2/2021AY 2008-09
MINDA RINDER PRIVATE LIMITED,PUNE vs ACIT, CIRCLE-10, PUNE
ITA 2035/PUN/2019[2015-16]Status: Disposed16/2/2021AY 2015-16
SHRI VINOD MALSIBHAI GADA,PUNE vs ACIT CIRCLE-5, PUNE
ITA 1913/PUN/2019[2010-11]Status: Disposed16/2/2021AY 2010-11
SURESH NARAYAN AMBEKAR,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 1, AHMEDNAGAR
ITA 1634/PUN/2019[2011-12]Status: Disposed16/2/2021AY 2011-12
SMT. SURUCHI RAJENDRA MUGDIYA,AURANGABAD vs INCOME-TAX OFFICER, WARD - 3 (1), AURANGABAD
ITA 1322/PUN/2019[2015-16]Status: Disposed16/2/2021AY 2015-16
ADITI FOODS (INDIA) PVT.LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SANGLI
ITA 467/PUN/2018[2010-11]Status: Disposed16/2/2021AY 2010-11
SURESH CHUNNILAL SHARMA,PARBHANI vs INCOME-TAX OFFICER, WARD - PARBHANI, PARBHANI
ITA 1883/PUN/2018[2013-14]Status: Disposed16/2/2021AY 2013-14
M/S. AJAY BIO TECH (INDIA) LTD,PUNE vs COMMISSIONER OF INCOME TAX -1, PUNE
ITA 1225/PUN/2017[2012-13]Status: Disposed16/2/2021AY 2012-13
URMILA SANJAY YENPURE,PUNE vs INCOME-TAX OFFICER, WARD 3(1), PUNE
ITA 173/PUN/2020[2014-15]Status: Disposed15/2/2021AY 2014-15
ABHIJIT AJIT GUNE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1 (1), KOLHAPUR
ITA 588/PUN/2019[2014-15]Status: Disposed15/2/2021AY 2014-15
AASHRAY MAZE GHAR,JALGAON vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1641/PUN/2019[N.A]Status: Disposed15/2/2021
OMPRAKASH GOVINDLAL DARAK,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1 (2), SOLAPUR
ITA 1604/PUN/2019[2014-15]Status: Disposed15/2/2021AY 2014-15
M/S. GRACE DAVISON CHEMICALS INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 232/PUN/2018[2013-14]Status: Disposed15/2/2021AY 2013-14
PRIYADARSHANI POLYSACKS LTD,KOLHAPUR vs INCOME-TAX OFFICER, (TDS), KOLHAPUR
ITA 1400/PUN/2018[2014-15]Status: Disposed15/2/2021AY 2014-15
PRIYADARSHANI POLYSACKS LTD,KOLHAPUR vs INCOME-TAX OFFICER,(TDS), KOLHAPUR
ITA 1368/PUN/2018[2015-16]Status: Disposed15/2/2021AY 2015-16
PRIYADARSHANI POLYSACKS LTD,KOLHAPUR vs INCOME-TAX OFFICER,(TDS), KOLHAPUR
ITA 1367/PUN/2018[2014-15]Status: Disposed15/2/2021AY 2014-15
SUSHMA MANOHAR ZOLE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2, ICHALKRANJI
ITA 1316/PUN/2018[2011-12]Status: Disposed15/2/2021AY 2011-12
PRATAP BALAJI NIKAM,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 2226/PUN/2017[2009-10]Status: Disposed15/2/2021AY 2009-10
