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ITAT Pune Bench
17,219 judgments
MORDERN MULTIPURPOSE SOCIETY,KOLHAPUR vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 586/PUN/2020[NA]Status: Disposed12/2/2021
MORDEN MULTIPURPOSE SOCIETY,KOLHAPUR vs COMMISSIONER OF INCOME-TAX, (EXEMPTION) PUNE, PUNE
ITA 585/PUN/2020[NA]Status: Disposed12/2/2021
UMAKANT PADAMJI ARPAL,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD
ITA 1551/PUN/2019[2015-16]Status: Disposed12/2/2021AY 2015-16
SANTOSH G. SHINDE,PUNE vs INCOME-TAX OFFICER, WARD - 7 (2), PUNE
ITA 1200/PUN/2019[2016-17]Status: Disposed12/2/2021AY 2016-17
NARENDRA MITHAILAL AGRAWAL,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, NASHIK
ITA 713/PUN/2017[2009-10]Status: Disposed12/2/2021AY 2009-10
AMIT AMBADAS METE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 2 (4), AURANGABAD
ITA 564/PUN/2019[2010-11]Status: Disposed11/2/2021AY 2010-11
BHUPENDRA K.PATHAK,PUNE vs INCOME-TAX OFFICER, WARD - 13 (3), PUNE
ITA 1333/PUN/2019[2009-10]Status: Disposed11/2/2021AY 2009-10
SADANAND DHANAJI BALKAWDE,PUNE vs INCOME-TAX OFFICER, WARD - 8 (1), PUNE
ITA 1315/PUN/2019[2008-09]Status: Disposed11/2/2021AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs DURA AUTO SYSTEMS INDIA PVT.LTD, PUNE
ITA 1243/PUN/2019[2012-13]Status: Disposed11/2/2021AY 2012-13
DURA AUTO SYSTEMS INDIA PVT.LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, (OSD), PUNE
ITA 1194/PUN/2019[2012-13]Status: Disposed11/2/2021AY 2012-13
SURESH B. MOGHE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2, ICHALKARANJI
ITA 1124/PUN/2019[2009-10]Status: Disposed11/2/2021AY 2009-10
M/S. KOLTE PATIL DEVELOPERS LTD., (ERSTWHILE: M/S. BELLFLOWER PROPERTIES PRIVATE LTD,),PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 89/PUN/2017[2011-12]Status: Disposed11/2/2021AY 2011-12
M/S. MSC SOFTWARE CORPORATION INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 2433/PUN/2017[2013-14]Status: Disposed11/2/2021AY 2013-14
KOHLER POWER (I) P LTD (EARLIER KNOWN AS LOMBARDINI INDIA PVT. LTD.,),AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, AURANGABAD
ITA 2469/PUN/2016[2011-12]Status: Disposed11/2/2021AY 2011-12
KOHLER POWER (I) P LTD (EARLIER KNOWN AS LOMBARDINI INDIA PVT. LTD.,),AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, AURANGABAD
ITA 2468/PUN/2016[2010-11]Status: Disposed11/2/2021AY 2010-11
AUTOMOTIVE STAMPINGS & ASSEMBLIES LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2346/PUN/2016[2010-11]Status: Disposed11/2/2021AY 2010-11
AUTOMOTIVE STAMPINGS & ASSEMBLIES LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2345/PUN/2016[2009-10]Status: Disposed11/2/2021AY 2009-10
M/S. WILO MATHER AND PLATT PUMPS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 2078/PUN/2019[2015-16]Status: Disposed9/2/2021AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs DANFOSS POWER SOLUTIONS INDIA PVT.LTD, PUNE
ITA 84/PUN/2018[2007-08]Status: Disposed9/2/2021AY 2007-08
GESTAMP PUNE AUTOMOTIVE PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 280/PUN/2018[2013-14]Status: Disposed9/2/2021AY 2013-14