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ITAT Pune Bench
17,219 judgments
M/S. WILO MATHER AND PLATT PUMPS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1710/PUN/2018[2014-15]Status: Disposed9/2/2021AY 2014-15
WILO MATHER AND PLATT PUMPS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 745/PUN/2017[2012-13]Status: Disposed9/2/2021AY 2012-13
GESTAMP PUNE AUTOMOTIVE PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 744/PUN/2017[2012-13]Status: Disposed9/2/2021AY 2012-13
WILO MATHER AND PLATT PUMPS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 3039/PUN/2017[2013-14]Status: Disposed9/2/2021AY 2013-14
DEEPAK P. BHIVPATHAKI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1369/PUN/2016[2006-07]Status: Disposed9/2/2021AY 2006-07
DEEPAK P. BHIVPATHAKI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1368/PUN/2016[2004-05]Status: Disposed9/2/2021AY 2004-05
KANTILAL A. OSWAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 504/PUN/2015[2009-10]Status: Disposed9/2/2021AY 2009-10
KANTILAL A. OSWAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1418/PUN/2015[2010-11]Status: Disposed9/2/2021AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, DHULE vs PANZHARAKAN SAHAKARI SAKHAR KARKHANA LTD, DHULE
ITA 2475/PUN/2017[1996-97]Status: Disposed8/2/2021AY 1996-97
BHONDAVE MORESHWAR MAHADEV,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1(2), PUNE
ITA 2081/PUN/2017[2009-10]Status: Disposed8/2/2021AY 2009-10
NORTON LIFE LOCK INC,PUNE vs ASSTT COMMISSIONER OF INCOME TAX, PUNE
ITA 506/PUN/2020[2017-2018]Status: Disposed5/2/2021AY 2017-2018
NORTON LIFELOCK INC. (EARLIER KNOWN AS SYMANTEC CORPORATION ),PUNE vs ASSISTANT COMMISSIONER INCOME-TAX (INTERNATIONAL TAXATION), CIRCLE-2, PUNE
ITA 505/PUN/2020[2012-13]Status: Disposed5/2/2021AY 2012-13
M/S. MAASS FLANGE INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 363/PUN/2019[2011-12]Status: Disposed5/2/2021AY 2011-12
NALCO COMPANY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (IT), CIRCLE-2, PUNE
ITA 1591/PUN/2019[2012-13]Status: Disposed5/2/2021AY 2012-13
FAURECIA INDIA PVT.LTD,(FORMERLY KNOWN AS FAURECIA INTERIOR SYSTEMS INDIA PVT.LTD),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -9, PUNE
ITA 1893/PUN/2018[2014-15]Status: Disposed5/2/2021AY 2014-15
NALCO COMPANY,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (IT), CIRCLE-2, PUNE
ITA 1775/PUN/2018[2011-12]Status: Disposed5/2/2021AY 2011-12
NALCO COMPANY,USA vs CIT (IT & TP), KOLKATA, KOLKATA
ITA 1334/KOL/2018[2012-13]Status: Disposed5/2/2021AY 2012-13
M/S. SANDVIK INTELLECTUAL PROPERTY AKTIEBOLAG,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION) CIRCLE - 2, PUNE
ITA 2985/PUN/2017[2014-15]Status: Disposed5/2/2021AY 2014-15
NALCO COMPANY,USA vs CIT (IT & TP), KOLKATA, KOLKATA
ITA 1217/KOL/2017[2011-12]Status: Disposed5/2/2021AY 2011-12
M/S. DATRI FOUNDATION,PUNE vs COMMISSIONER OF INCOME-TAX -EXEMPTION, PUNE
ITA 551/PUN/2020[NA]Status: Disposed4/2/2021