← All Benches
ITAT Pune Bench
17,219 judgments
KAKASO BALGONDA PATIL,KOLHAPUR vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 1, KOLHAPUR
ITA 469/PUN/2019[2008-09]Status: Disposed4/2/2021AY 2008-09
KAKASO BALGONDA PATIL,KOLHAPUR vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 1, KOLHAPUR
ITA 468/PUN/2019[2007-08]Status: Disposed4/2/2021AY 2007-08
LUMAX AUTO TECHNOLOGIES LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 3088/PUN/2017[2012-13]Status: Disposed4/2/2021AY 2012-13
VIJAY BADRINARAYAN ZAWAR,PUNE vs INCOME-TAX OFFICER, WARD - 5(2), PUNE
ITA 2473/PUN/2017[2014-15]Status: Disposed4/2/2021AY 2014-15
SUNIL KESHAVRAO SONAWANE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, NASHIK
ITA 2425/PUN/2017[2010-11]Status: Disposed4/2/2021AY 2010-11
MSC SOFTWARE CORPORATION INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 188/PUN/2017[2012-13]Status: Disposed4/2/2021AY 2012-13
DEVENDRA GOPALDAS GANDHI,AHMEDNAGAR vs INCOME-TAX OFFICER, AHMEDNAGAR
ITA 1353/PUN/2017[2012-13]Status: Disposed4/2/2021AY 2012-13
VIMAL CHANDRA JHA vs INCOME-TAX OFFICER,
ITA 411/PUN/2016[2007-08]Status: Disposed4/2/2021AY 2007-08
BHARAT SUVALAL DESDALA,PUNE vs ACIT(CPC) TDS, GHAZIABAD
ITA 91/PUN/2020[2015-16]Status: Disposed3/2/2021AY 2015-16
BHARAT SUVALAL DESDALA,PUNE vs ACIT(CPC) TDS, GHAZIABAD
ITA 90/PUN/2020[2015-16]Status: Disposed3/2/2021AY 2015-16
BHARAT SUVALAL DESDALA,PUNE vs ACIT(CPC) TDS, GHAZIABAD
ITA 89/PUN/2020[2015-16]Status: Disposed3/2/2021AY 2015-16
BHARAT SUVALAL DESDALA,PUNE vs ACIT(CPC) TDS, GHAZIABAD
ITA 88/PUN/2020[2015-16]Status: Disposed3/2/2021AY 2015-16
BHARAT SUVALAL DESDALA,PUNE vs ACIT(CPC) TDS, GHAZIABAD
ITA 87/PUN/2020[2014-15]Status: Disposed3/2/2021AY 2014-15
BHARAT SUVALAL DESDALA,PUNE vs ACIT(CPC) TDS, GHAZIABAD
ITA 86/PUN/2020[2014-15]Status: Disposed3/2/2021AY 2014-15
BHARAT SUVALAL DESDALA,PUNE vs ACIT (CPC) TDS, GHAZIABAD
ITA 85/PUN/2020[2014-15]Status: Disposed3/2/2021AY 2014-15
RAJENDRA INDERCHAND MUGDIYA,AURANGABAD vs INCOME-TAX OFFICER, WARD - 3 (1), AURANGABAD
ITA 224/PUN/2019[2015-16]Status: Disposed3/2/2021AY 2015-16
GHANEKAR CONSTRUCTIONS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE
ITA 1642/PUN/2019[2013-14]Status: Disposed3/2/2021AY 2013-14
GHODAWAT AGRO PVT.LTD,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, ICHALKARANJI CIRCLE, ICHALKARANJI
ITA 1603/PUN/2019[2016-17]Status: Disposed3/2/2021AY 2016-17
GHANEKAR CONSTRUCTION PVT.LTD,PUNE vs COMMISSIONER OF INCOME-TAX, (APPEALS)-1, PUNE
ITA 1309/PUN/2019[2013-14]Status: Disposed3/2/2021AY 2013-14
POONAWALLA AVIATION PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 4(5), PUNE
ITA 862/PUN/2018[2010-11]Status: Disposed3/2/2021AY 2010-11