← All Benches
ITAT Pune Bench
17,219 judgments
ALI ALIAKBAR JAFARINAIMI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 500/PUN/2018[2014-15]Status: Disposed3/2/2021AY 2014-15
RAMESH GOVIND WABLE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 356/PUN/2018[2014-15]Status: Disposed3/2/2021AY 2014-15
TARAWADE HOTELS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1108/PUN/2018[2015-16]Status: Disposed3/2/2021AY 2015-16
M/S. SUMEDHA INFRA PROJECTS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 2360/PUN/2017[2013-14]Status: Disposed3/2/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, AURANGABAD vs M/S. EVEREST EDUCATION SOCIETY, AURANGABAD
ITA 1917/PUN/2017[2009-10]Status: Disposed3/2/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, AURANGABAD vs M/S. EVEREST EDUCATION SOCIETY, AURANGABAD
ITA 1916/PUN/2017[2008-09]Status: Disposed3/2/2021AY 2008-09
ARUN RATANLAL JETHLIA,PUNE vs INCOME-TAX OFFICER, WARD - 3 (1), AURANGAABD
ITA 925/PUN/2019[2008-09]Status: Disposed2/2/2021AY 2008-09
ANUJ MANEKLAL BHANDARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), PUNE
ITA 2758/PUN/2017[2013-14]Status: Disposed2/2/2021AY 2013-14
ANUJ MANEKLAL BHANDARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), PUNE
ITA 2757/PUN/2017[2012-13]Status: Disposed2/2/2021AY 2012-13
ANUJ MANEKLAL BHANDARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), PUNE
ITA 2756/PUN/2017[2011-12]Status: Disposed2/2/2021AY 2011-12
ANUJ MANEKLAL BHANDARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), PUNE
ITA 2755/PUN/2017[2010-11]Status: Disposed2/2/2021AY 2010-11
ANUJ MANEKLAL BHANDARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), PUNE
ITA 2754/PUN/2017[2009-10]Status: Disposed2/2/2021AY 2009-10
ANUJ MANEKLAL BHANDARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), PUNE
ITA 2753/PUN/2017[2008-09]Status: Disposed2/2/2021AY 2008-09
DHARIWAL INDUSTRIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 271/PUN/2019[2008-09]Status: Disposed1/2/2021AY 2008-09
DHARIWAL INDUSTRIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 270/PUN/2019[2007-08]Status: Disposed1/2/2021AY 2007-08
DHARIWAL INDUSTRIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 269/PUN/2019[2006-07]Status: Disposed1/2/2021AY 2006-07
DHARIWAL INDUSTRIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 268/PUN/2019[2005-06]Status: Disposed1/2/2021AY 2005-06
DHARIWAL INDUSTRIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 267/PUN/2019[2004-05]Status: Disposed1/2/2021AY 2004-05
M/S. CITY CORPORATION LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 225/PUN/2018[2006-07]Status: Disposed1/2/2021AY 2006-07
THE AURANGABAD DISTRICT INDUSTRIAL & URBAN CO-OP BANK LTD,AURANGABAD vs JOINT COMMISSIONER OF INCOME-TAX, TDS RANGE, NASHIK
ITA 1991/PUN/2017[2011-12]Status: Disposed1/2/2021AY 2011-12