← All Benches
ITAT Pune Bench
17,219 judgments
MANOJ NAWALRAI HINGORANI,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -7, PUNE
ITA 1895/PUN/2017[2013-14]Status: Disposed1/2/2021AY 2013-14
PRITESH GOPAL LAD,DHULE vs JOINT COMMISSIONER OF INCOME-TAX, DHULE RANGE, DHULE
ITA 1743/PUN/2017[2013-14]Status: Disposed1/2/2021AY 2013-14
SIRAJUDDIN ABDUL SAMAD CHAUDHARY,PUNE vs INCOME-TAX OFFICER, WARD -9(1), PUNE
ITA 466/PUN/2020[2010-11]Status: Disposed29/1/2021AY 2010-11
SOU. NEELA SHASHIKANT KULKARANI,KOLHAPUR vs INCOME-TAX OFFICER, (INTERNATIONAL TAXATION) -2, PUNE
ITA 1001/PUN/2019[2014-15]Status: Disposed29/1/2021AY 2014-15
GHANEKAR CONSTRUCIONS PVT.LTD,PUNE vs INCOME TAX OFFICER, PUNE
ITA 687/PUN/2017[2013-14]Status: Disposed29/1/2021AY 2013-14
MRC TRANSOLUTIONS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 528/PUN/2017[2013-14]Status: Disposed29/1/2021AY 2013-14
GOEL RAISONI ASSOCIATES,PUNE vs ADDL. COMMISSIONER OF INCOME TAX, PUNE
ITA 355/PUN/2017[2010-11]Status: Disposed29/1/2021AY 2010-11
L.K.SONS ALLOYS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 3099/PUN/2017[2013-14]Status: Disposed29/1/2021AY 2013-14
SHESHARAM NINAJI CHOUDHARY,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX, RANGE - 3, PUNE
ITA 2976/PUN/2017[2012-13]Status: Disposed29/1/2021AY 2012-13
ANIL VASANTRAO TINGRE,PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE
ITA 1963/PUN/2017[2013-14]Status: Disposed29/1/2021AY 2013-14
RAMDAYAL HANUMANDAS SONI,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, (CPC) -TDS, GHAZIABAD
ITA 1866/PUN/2017[2014-15 (26Q-Qurt-4)]Status: Disposed29/1/2021
RAMDAYAL HANUMANDAS SONI,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, (CPC) -TDS, GHAZIABAD
ITA 1865/PUN/2017[2014-15 (26Q/Qurt-3)]Status: Disposed29/1/2021
RAMDAYAL HANUMANDAS SONI,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, (CPC) -TDS, GHAZIABAD
ITA 1864/PUN/2017[2014-15 (26Q/Qurt-2)]Status: Disposed29/1/2021
RAMDAYAL HANUMANDAS SONI,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, (CPC) -TDS, GHAZIABAD
ITA 1863/PUN/2017[2014-15(26Q-Qurt-1)]Status: Disposed29/1/2021
RAMDAYAL HANUMANDAS SONI,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, (CPC) -TDS, GHAZIABAD
ITA 1862/PUN/2017[2013-14 (26Q/Qurt-4)]Status: Disposed29/1/2021
RAMDAYAL HANUMANDAS SONI,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, (CPC) -TDS, GHAZIABAD
ITA 1861/PUN/2017[2013-14 (26Q/Qurt-3)]Status: Disposed29/1/2021
RAMDAYAL HANUMANDAS SONI,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, (CPC) -TDS, GHAZIABAD
ITA 1860/PUN/2017[2013-14(26Q/Qurt-2)]Status: Disposed29/1/2021
MAHENDRA VISHWANATH KSHATRIYA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK
ITA 1095/PUN/2017[2013-14]Status: Disposed29/1/2021AY 2013-14
PATANGE INDUSTRIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1006/PUN/2017[2011-12]Status: Disposed29/1/2021AY 2011-12
BAFNA JANGADA CONSTRUCTIONS,PUNE vs INCOME-TAX OFFICER,
ITA 452/PUN/2016[2007-08]Status: Disposed29/1/2021AY 2007-08
