← All Benches
ITAT Pune Bench
17,219 judgments
VAIDYANATH URBAN CO-OP. BANK LTD. vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1749/PUN/2016[2010-11]Status: Disposed29/1/2021AY 2010-11
M/S. BAFNA JANGDA CONSTRUCTION,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1052/PUN/2011[2007-08]Status: Disposed29/1/2021AY 2007-08
SCHOOL TO LEAD FOUNDATION,PUNE vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE
ITA 615/PUN/2020[NA]Status: Disposed28/1/2021
SANTOSH PANDURANG GAIKWAD,PUNE vs INCOME TAX OFFICER, WARD -8 (2), PUNE
ITA 532/PUN/2020[2011-2012]Status: Disposed28/1/2021AY 2011-2012
SHANKAR KESHAV SHEWALE,PUNE vs INCOME TAX OFFICER WARD 11 (1), PUNE, PUNE
ITA 531/PUN/2020[2004-2005]Status: Disposed28/1/2021AY 2004-2005
AMOL SHANKAR SHEWALE,PUNE vs INCOME TAX OFFICER,WARD 11(1), PUNE
ITA 530/PUN/2020[2004-2005]Status: Disposed28/1/2021AY 2004-2005
MIRA MADAN SHEWALE,PUNE vs INCOME-TAX OFFICER, WARD 11(1), PUNE
ITA 529/PUN/2020[2004-05]Status: Disposed28/1/2021AY 2004-05
SACHIN SHANKAR SHEWALE,PUNE vs INCOME-TAX OFFICER, WARD 11(1), PUNE
ITA 528/PUN/2020[2004-05]Status: Disposed28/1/2021AY 2004-05
MADAN KESHAV SHEWALE,PUNE vs INCOME-TAX OFFICER, WARD 11(1), PUNE
ITA 527/PUN/2020[2004-05]Status: Disposed28/1/2021AY 2004-05
DEEPAK KUNDANMAL RATHI,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -5,PUNE, PUNE
ITA 525/PUN/2020[2004-2005]Status: Disposed28/1/2021AY 2004-2005
INCOME-TAX OFFICER, WARD 4(5), PUNE vs PUNE PUMPS SALES & SERVICES, PUNE
ITA 402/PUN/2020[2010-11]Status: Disposed25/1/2021AY 2010-11
INCOME-TAX OFFICER, WARD 4(5), PUNE vs PUNE PUMPS SALES & SERVICES, PUNE
ITA 401/PUN/2020[2009-10]Status: Disposed25/1/2021AY 2009-10
TRIPATI PRITISH CHATTERJEE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(1), AURANGABAD
ITA 87/PUN/2019[2015-16]Status: Disposed25/1/2021AY 2015-16
TRIPATI PRITISH CHATTERJEE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(1), AURANGABAD
ITA 86/PUN/2019[2014-15]Status: Disposed25/1/2021AY 2014-15
PURUSHOTTAMLAL GOVARDHANDAS KHEMKA,NANDED vs INCOME-TAX OFFICER, WARD - 1, NANDED
ITA 285/PUN/2019[2014-15]Status: Disposed25/1/2021AY 2014-15
VIMAL SHRINIWAS KHARE,PUNE vs INCOME-TAX OFFICER, WARD - 3(5), PUNE
ITA 719/PUN/2018[2010-11]Status: Disposed25/1/2021AY 2010-11
VIMAL SHRINIWAS KHARE,PUNE vs INCOME-TAX OFFICER, WARD - 3(5), PUNE
ITA 718/PUN/2018[2009-10]Status: Disposed25/1/2021AY 2009-10
PANDURANG APPASO SURYAWANSHI,SANGLI vs INCOME-TAX OFFICER, WARD - 1(2), SANGLI
ITA 1623/PUN/2018[2010-11]Status: Disposed25/1/2021AY 2010-11
MANGAL SACHIN PAWALE,PUNE vs INCOME-TAX OFFICER, WARD - 2(5), PUNE
ITA 1270/PUN/2018[2013-14]Status: Disposed25/1/2021AY 2013-14
KNORR BREMSE SYSTEMS FOR COMMERCIAL VEHICLES INDIA PRIVATE LIMITED,PUNE vs DY. CIT, CIRCLE-14, PUNE
ITA 1958/PUN/2019[2015-16]Status: Disposed20/1/2021AY 2015-16
