← All Benches
ITAT Pune Bench
17,219 judgments
SYNECHRON TECHNOLOGIES PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 1692/PUN/2018[2014-15]Status: Disposed20/1/2021AY 2014-15
THE BARAMATI SAHAKARI BANK LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1811/PUN/2019[2014-15]Status: Disposed19/1/2021AY 2014-15
M/S. VISHAY COMPONENTS INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE
ITA 1969/PUN/2018[2014-15]Status: Disposed19/1/2021AY 2014-15
GENERAL GLASS MACHINERY PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1(4), PUNE
ITA 2568/PUN/2017[2008-09]Status: Disposed19/1/2021AY 2008-09
M/S. OCWEN FINANCIAL SOLUTIONS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE
ITA 2520/PUN/2017[2013-14]Status: Disposed19/1/2021AY 2013-14
SUBHASH RUPALAL DHONDGE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CPC)-TDS, GHAZIABAD
ITA 1807/PUN/2019[2013-14 (Q4)]Status: Disposed18/1/2021
SUBHASH RUPALAL DHONDGE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CPC)-TDS, GHAZIABAD
ITA 1806/PUN/2019[2013-14 (Q2)]Status: Disposed18/1/2021
VEHMA INTERNATIONAL OF AMERICA INC,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (IT) CIRCLE-2, PUNE
ITA 1696/PUN/2018[2013-14]Status: Disposed18/1/2021AY 2013-14
BMC SOFTWARE INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 219/PUN/2015[2010-11]Status: Disposed18/1/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX vs BMC SOFTWARE (INDIA) PVT. LTD., PUNE
ITA 209/PUN/2015[2010-11]Status: Disposed18/1/2021AY 2010-11
GESTAMP AUTOMOTIVE INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -9, PUNE
ITA 2036/PUN/2019[2015-16]Status: Disposed15/1/2021AY 2015-16
VEHMA INTERNATIONAL OF AMERICA,INC.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (IT),CIRCLE-2, PUNE
ITA 1922/PUN/2018[2013-14]Status: Disposed15/1/2021AY 2013-14
EXPRESS CLINICS PRIVATE LIMIITED,PUNE vs INCOME-TAX OFFICER, WARD - 1(3), PUNE
ITA 1793/PUN/2018[2013-14]Status: Disposed13/1/2021AY 2013-14
DINESH SOMPRAKASH AGRAWAL,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 248/PUN/2017[2013-14]Status: Disposed13/1/2021AY 2013-14
INCOME-TAX OFFICER, NASHIK vs SANJAY MANIKRAO SHEWALE, NASHIK
ITA 1401/PUN/2017[2012-13]Status: Disposed13/1/2021AY 2012-13
SNA INDUSTRIES,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1145/PUN/2017[2007-08]Status: Disposed13/1/2021AY 2007-08
GENIE AUTO PRODUCTS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 9(1), PUNE
ITA 2454/PUN/2017[2013-14]Status: Disposed12/1/2021AY 2013-14
SHIVAJI ANANDRAO POWAR,KOLHAPUR vs INCOME-TAX OFFICER,
ITA 1711/PUN/2015[2011-12]Status: Disposed12/1/2021AY 2011-12
SHIVAJI ANANDRAO POWAR,KOLHAPUR vs INCOME-TAX OFFICER, ICHALKRANJ
ITA 1710/PUN/2015[2010-11]Status: Disposed12/1/2021AY 2010-11
SHIVAJI ANANDRAO POWAR,KOLHAPUR vs INCOME-TAX OFFICER,
ITA 1709/PUN/2015[2009-10]Status: Disposed12/1/2021AY 2009-10