← All Benches
ITAT Pune Bench
17,219 judgments
SHIVAJI ANANDRAO POWAR,KOLHAPUR vs INCOME-TAX OFFICER,
ITA 1708/PUN/2015[2008-09]Status: Disposed12/1/2021AY 2008-09
M/S. SYNERZIP SOFTECH INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 76/PUN/2020[2015-16]Status: Disposed12/1/2021AY 2015-16
DMI DREAXMAIER MANUFACTURING INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1636/PUN/2019[2015-16]Status: Disposed12/1/2021AY 2015-16
SUBHASH LAXMANRAO KADAM,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 976/PUN/2018[2014-15]Status: Disposed12/1/2021AY 2014-15
UNITY METAL WORKS,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX -2, KOLHAPUR
ITA 749/PUN/2018[2009-10]Status: Disposed12/1/2021AY 2009-10
UTTARA BIOSCIENCES PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 12(1), PUNE
ITA 1937/PUN/2018[2015-16]Status: Disposed12/1/2021AY 2015-16
SACHIN SAMBHAJI SHANGARE,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 1443/PUN/2018[2015-16]Status: Disposed12/1/2021AY 2015-16
BARCLAYS GLOBAL SERVICE CENTRE PRIVATE LIMITED (FORMERLY: BARCLAYS TECHNOLOGY CENTRE INDIA PRIVATE LIMITED),PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 700/PUN/2017[2012-13]Status: Disposed12/1/2021AY 2012-13
SHREE VEERSHAIV CO.OP.BANK LTD,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 606/PUN/2017[2013-14]Status: Disposed12/1/2021AY 2013-14
SHREE VEERSHAIV CO.OP.BANK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 605/PUN/2017[2012-13]Status: Disposed12/1/2021AY 2012-13
SHREE VEERSHAIV CO.OP.BANK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 604/PUN/2017[2009-10]Status: Disposed12/1/2021AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. BARCLAYS TECHNOLOGY CENTRE INDIA PVT.LTD, PUNE
ITA 601/PUN/2017[2012-13]Status: Disposed12/1/2021AY 2012-13
M/S. HAWORTH (INDIA) PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE
ITA 2931/PUN/2017[2013-14]Status: Disposed12/1/2021AY 2013-14
SHREE VEERSHAIV CO.OP .BANK LTD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(2), KOLHAPUR
ITA 2611/PUN/2017[2014-15]Status: Disposed12/1/2021AY 2014-15
INDO ENTERPRISE PVT.LTD,LATUR vs PR. COMMISSIONER OF INCOME TAX -2, AURANGABAD
ITA 751/PUN/2019[2010-11]Status: Disposed11/1/2021AY 2010-11
NORTONLIFELOCK INC (EARLIER KNOWN AS SYMANTEC CORPORATION),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (IT), CIRCLE - 2, PUNE
ITA 1405/PUN/2019[2016-17]Status: Disposed11/1/2021AY 2016-17
NORTONLIFELOCK INC (FORMERLY KNOWN AS SYMANTEC CORPORATION),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION), CIRCLE-2, PUNE
ITA 1603/PUN/2018[2015-16]Status: Disposed11/1/2021AY 2015-16
B U BHANDARI AUTO LINES PVT. LTD,PUNE vs INCOME TAX OFFICER, PUNE
ITA 571/PUN/2017[2013-14]Status: Disposed11/1/2021AY 2013-14
NORTONLIFELOCK INC (FORMERLY KNOWN AS: SYMANTEC CORPORATION),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION) CIRCLE - 2, PUNE
ITA 2452/PUN/2017[2014-15]Status: Disposed11/1/2021AY 2014-15
NAVRATNA RAMRAO MEMORIAL EDUCATION SOCIETY NANDED,NANDED vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 640/PUN/2020[2020-21]Status: Disposed8/1/2021AY 2020-21