← All Benches
ITAT Pune Bench
17,219 judgments
GESTAMP AUTOMOTIVE INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -9, PUNE
ITA 1670/PUN/2018[2014-15]Status: Disposed8/1/2021AY 2014-15
GESTAMP AUTOMOTIVE INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 494/PUN/2017[2012-13]Status: Disposed8/1/2021AY 2012-13
GESTAMP AUTOMOTIVE INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 2966/PUN/2017[2013-14]Status: Disposed8/1/2021AY 2013-14
INCOME-TAX OFFICER, WARD - 1, JALNA vs SMT. SUREKHA JITENDRA AGRAWAL, JALNA
ITA 2943/PUN/2017[2013-14]Status: Disposed8/1/2021AY 2013-14
JAIN SHWETAMBAR MURTIPUJAK TIRTH,NASHIK vs COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), PUNE
ITA 2900/PUN/2017[N.A]Status: Disposed8/1/2021
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs M/S. GESTAMP AUTOMOTIVE INDIA PVT. LTD., PUNE
ITA 536/PUN/2016[2011-12]Status: Disposed8/1/2021AY 2011-12
GESTAMP AUTOMOTIVE INDIA PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 404/PUN/2016[2011-12]Status: Disposed8/1/2021AY 2011-12
BRAHMAN SABHA KARVEER,KOLHAPUR vs COMMISSIONER OF INCOME-TAX EXEMPTION, PUNE
ITA 626/PUN/2020[2020-21]Status: Disposed7/1/2021AY 2020-21
PUNE INTERNATIONAL COACH FEDERATION CHAPTER,PUNE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 612/PUN/2020[NA]Status: Disposed7/1/2021
GANGA EDUCATION SOCIETY,ICHALKARANJI vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 598/PUN/2020[NA]Status: Disposed6/1/2021
GANGA EDUCATION SOCIETY,ICHALKARANJI vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 597/PUN/2020[NA]Status: Disposed6/1/2021
M/S. SANDVIK AB,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION) CIRCLE - 2, PUNE
ITA 2524/PUN/2017[2014-15]Status: Disposed6/1/2021AY 2014-15
AMIT AVINASH BHOSALE,PUNE vs ADDL. COMMISSIONER OF INCOME TAX, RANGE-3, PUNE
ITA 2225/PUN/2017[2009-10]Status: Disposed6/1/2021AY 2009-10
RAJENDRA SHAMSUNDER BIHANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 2180/PUN/2017[2011-12]Status: Disposed6/1/2021AY 2011-12
M/S. EATON TECHNOLOGIES PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 525/PUN/2016[2011-12]Status: Disposed6/1/2021AY 2011-12
SHRI. LAD SHAKHIYA WANI SAMAJ KALYAN & SHIKSHAN PRASARAK MANDAL,AURANGABAD vs COMMISSIONER OF INCOME-TAX EXEMPTION, PUNE
ITA 572/PUN/2020[NA]Status: Disposed5/1/2021
KALIKA BUILDCON PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIBAD
ITA 1717/PUN/2019[2013-14 (Q4)]Status: Disposed5/1/2021
KALIKA BUILDCON PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1716/PUN/2019[2013-14]Status: Disposed5/1/2021AY 2013-14
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE-5, PUNE vs ROHAN AND RAJDEEP INFRASTRUCTURE PVT.LTD, PUNE
ITA 55/PUN/2018[2008-09]Status: Disposed5/1/2021AY 2008-09
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE-5, PUNE vs ROHAN AND RAJDEEP INFRASTRUCTURE PVT.LTD, PUNE
ITA 54/PUN/2018[2007-08]Status: Disposed5/1/2021AY 2007-08
