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ITAT Pune Bench

17,219 judgments

JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE-5, PUNE vs ROHAN AND RAJDEEP INFRASTRUCTURE PVT.LTD, PUNE

ITA 53/PUN/2018[2006-07]Status: Disposed5/1/2021AY 2006-07

ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR vs SMT. BHARTI INDRAKUMAR MUTHA, AHMEDNAGAR

ITA 2201/PUN/2017[2013-14]Status: Disposed5/1/2021AY 2013-14

RAJENDRA SADASHIV PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(1), KOLHAPUR

ITA 2171/PUN/2017[2014-15]Status: Disposed5/1/2021AY 2014-15

JAYA HIND INDUSTRIES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE

ITA 2149/PUN/2017[2010-11]Status: Disposed4/1/2021AY 2010-11

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. SUTHAM ELECTRIC LTD, PUNE

ITA 2126/PUN/2017[2012-13]Status: Disposed4/1/2021AY 2012-13

JUGRAJ CHANDULAL PARMAR,PUNE vs DCIT CIRCLE 7, PUNE

ITA 12/PUN/2020[2015-16]Status: Disposed1/1/2021AY 2015-16

ABHAY SADSHIV GADGIL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE

ITA 615/PUN/2019[2014-15]Status: Disposed1/1/2021AY 2014-15

MANOJ ZUMBARLAL KHIVASARA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK

ITA 447/PUN/2019[2014-15]Status: Disposed1/1/2021AY 2014-15

MR. ABHAY JAYKUMAR CHORDIA,PUNE vs ACIT, CIR-13, PUNE

ITA 2008/PUN/2019[2009-10]Status: Disposed1/1/2021AY 2009-10

MALPANI PARIWAR CHARITABLE TRUST,SANGAMNER vs ASSISTANT COMMISSIONER OF INCOME-TAX, (EXEMPTION), CIRCLE - AURANGABAD, AURANGABAD

ITA 1565/PUN/2019[2015-16]Status: Disposed1/1/2021AY 2015-16

AMIT SPINNING INDUSTRIES LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD

ITA 1093/PUN/2019[2017-18 (26Q,Q1)]Status: Disposed1/1/2021

M/S. RUBICON FORMULATIONS PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD

ITA 593/PUN/2018[2010-11]Status: Disposed1/1/2021AY 2010-11

M/S. RUBICON FORMULATIONS PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD

ITA 592/PUN/2018[2009-10]Status: Disposed1/1/2021AY 2009-10

SUNITA MANSINGH NAIK,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI

ITA 488/PUN/2018[2013-14]Status: Disposed1/1/2021AY 2013-14

LATE MR. MARUTI DHARMAJI BALWADKAR, (THROUGH LEGAL HEIR SMT. SUREKHA MARUTI BALWADKAR),PUNE vs INCOME-TAX OFFICER, WARD - 4(6), PUNE

ITA 290/PUN/2018[2011-12]Status: Disposed1/1/2021AY 2011-12

LAXMAN DHARMAJI BALWADKAR,PUNE vs INCOME-TAX OFFICER, WARD - 4(6), PUNE

ITA 289/PUN/2018[2011-12]Status: Disposed1/1/2021AY 2011-12

RAMDAS DHARMAJI BALWADKAR,PUNE vs INCOME-TAX OFFICER, WARD - 4(6), PUNE

ITA 288/PUN/2018[2011-12]Status: Disposed1/1/2021AY 2011-12

MALPANI PARIWAR CHARITABLE TRUST,SAGAMNER vs ASSISTANT COMMISSIONER OF INCOME-TAX, (EXEMPTION), CIRCLE-AURANGABAD, AURANGABAD

ITA 1771/PUN/2018[2014-15]Status: Disposed1/1/2021AY 2014-15

ANJALI HARDIKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE

ITA 1737/PUN/2018[2011-12]Status: Disposed1/1/2021AY 2011-12

M/S. VTP CORPORATION LLP,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE

ITA 1689/PUN/2018[2015-16]Status: Disposed1/1/2021AY 2015-16