← All Benches
ITAT Pune Bench
17,219 judgments
VINOD BHAGWAN PATIL,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 1164/PUN/2018[2011-12]Status: Disposed1/1/2021AY 2011-12
D.L. KHANDGE,PUNE vs INCOME TAX OFFICER, PUNE
ITA 652/PUN/2017[2007-08]Status: Disposed23/12/2020AY 2007-08
DNYANESHWAR G.PAWAR,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD
ITA 2705/PUN/2017[2008-09]Status: Disposed23/12/2020AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RUNWAL MULTIHOUSING PRIVATE LIMITED, PUNE
ITA 1619/PUN/2017[2006-07]Status: Disposed23/12/2020AY 2006-07
GAYATRI CONSTRUCTIONS,SANGLI vs PR. COMMISSIONER OF INCOME-TAX : 1, KOLHAPUR
ITA 1215/PUN/2017[2012-13]Status: Disposed23/12/2020AY 2012-13
VIMAL CHANDRA JHA vs INCOME-TAX OFFICER,
ITA 414/PUN/2016[2010-11]Status: Disposed23/12/2020AY 2010-11
VIMAL CHANDRA JHA vs INCOME-TAX OFFICER,
ITA 413/PUN/2016[2009-10]Status: Disposed23/12/2020AY 2009-10
VIMAL CHANDRA JHA vs INCOME-TAX OFFICER,
ITA 412/PUN/2016[2008-09]Status: Disposed23/12/2020AY 2008-09
VIMAL CHANDRA JHA vs INCOME-TAX OFFICER,
ITA 410/PUN/2016[2006-07]Status: Disposed23/12/2020AY 2006-07
VIMAL CHANDRA JHA vs INCOME-TAX OFFICER,
ITA 409/PUN/2016[2005-06]Status: Disposed23/12/2020AY 2005-06
VIMAL CHANDRA JHA vs INCOME-TAX OFFICER,
ITA 408/PUN/2016[2004-05]Status: Disposed23/12/2020AY 2004-05
M/S. ROHAN DEVELOPERS,PUNE vs PR. COMMISSIONER OF INCOME-TAX -2, PUNE
ITA 459/PUN/2020[2015-16]Status: Disposed11/12/2020AY 2015-16
MAGNA AUTOMOTIVE INDIA PVT. LTD (FORMERLY KNOWN AS COSMA INTERNATIONAL (INDIA) PVT.LTD),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1749/PUN/2019[2015-16]Status: Disposed11/12/2020AY 2015-16
RAGHUVIR MOTOR AGENCIES PVT.LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, TDS RANGE, NASHIK
ITA 2655/PUN/2017[2011-12]Status: Disposed11/12/2020AY 2011-12
L H PATIL CONSTRUCTIONS PVT LTD,JALGAON vs DEPUTY COMMISSIONER OF INCOME TAX, JALGAON
ITA 1102/PUN/2017[2010-11]Status: Disposed11/12/2020AY 2010-11
SHREE. GANPATI DE vs THAN,RAIGAD
ITA 567/PUN/2020[NA]Status: Disposed8/12/2020
SHRI. GANPATI DE vs THAN,RAIGAD
ITA 566/PUN/2020[NA]Status: Disposed8/12/2020
NAVEEN VIJAYKUMAR BET,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1 (2), SOLAPUR
ITA 1606/PUN/2019[2015-16]Status: Disposed8/12/2020AY 2015-16
PANDURANG APPASO SURYAWANSHI,SANGLI vs INCOME-TAX OFFICER, WARD - 1(2), SANGLI
ITA 1635/PUN/2018[2010-11]Status: Disposed8/12/2020AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. ADVIK HI-TECH PVT.LTD, PUNE
ITA 1790/PUN/2017[2011-12]Status: Disposed8/12/2020AY 2011-12
