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ITAT Pune Bench

17,219 judgments

SPAN PUMPS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE

ITA 1579/PUN/2017[2013-14]Status: Disposed8/12/2020AY 2013-14

M/S ADVIK HI-TECH PVT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE

ITA 1578/PUN/2017[2011-12]Status: Disposed8/12/2020AY 2011-12

LATE KIRAN BHASKARRAO SANAP,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -3, AURANGABAD

ITA 79/PUN/2019[2015-16]Status: Disposed2/12/2020AY 2015-16

CHANDRASHEKHAR S.LAHURIKAR,PUNE vs INCOME-TAX OFFICER, WARD - 4 (4), PUNE

ITA 783/PUN/2019[2015-16]Status: Disposed2/12/2020AY 2015-16

KARTAVYA PRATISTHAN,RATNAGIRI vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE

ITA 1644/PUN/2019[N.A]Status: Disposed2/12/2020

NIRAJ KUMAR ASSOCIATES PVT.LIMITED,PASHAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE

ITA 2246/PUN/2017[2014-15]Status: Disposed2/12/2020AY 2014-15

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. BELLFLOWER PROPERTIES PVT.LTD, PUNE

ITA 2111/PUN/2017[2013-14]Status: Disposed2/12/2020AY 2013-14

M/S. KOLTE PATIL DEVELOPERS LTD., (ERSTWHILE:M/S. BELLFLOWER PROPERTIES PRIVATE LIMITED,),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE

ITA 1980/PUN/2017[2013-14]Status: Disposed2/12/2020AY 2013-14

L.K. SONS ALLOY PVT. LD.,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX, PUNE

ITA 1186/PUN/2017[2011-12]Status: Disposed2/12/2020AY 2011-12

KAMLAKAR SAHEBRAO PATIL,DHULE vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1625/PUN/2015[2011-12]Status: Disposed2/12/2020AY 2011-12

KGP AUTO LIMITED,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (3), KOLHAPUR

ITA 769/PUN/2019[2015-16]Status: Disposed26/11/2020AY 2015-16

ASHOK LACHHMANDAS BHATIA,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE

ITA 482/PUN/2019[2015-16]Status: Disposed26/11/2020AY 2015-16

SMT. JAYASHREE PRAKASH SAWANT,SANGLI vs ITO 1(5), SANGLI

ITA 1893/PUN/2019[2015-16]Status: Disposed26/11/2020AY 2015-16

MULA AGRO PRODUCTS PVT.LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR

ITA 1162/PUN/2019[2013-14]Status: Disposed26/11/2020AY 2013-14

M/S. BALIRAJA MILK AND MILK SUPPLIERS (PARTNERSHIP FIRM),SANGLI vs INCOME-TAX OFFICER, WARD - 1(5), SANGLI

ITA 1924/PUN/2018[2012-13]Status: Disposed26/11/2020AY 2012-13

TARINI STEEL COMPANY LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE

ITA 13/PUN/2018[2012-13]Status: Disposed26/11/2020AY 2012-13

M/S. STQL INTEGRATED SOLUTIONS PRIVATE LIMITED,PUNE vs INCOME TAX OFFICER, PUNE

ITA 594/PUN/2017[2010-11]Status: Disposed26/11/2020AY 2010-11

KAILASH KANHAIYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI

ITA 319/PUN/2017[2008-09]Status: Disposed26/11/2020AY 2008-09

NARSINHA ENGINEERING PVT. LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 311/PUN/2016[2012-13]Status: Disposed26/11/2020AY 2012-13

PRATHAMIK SHIKSHAK SAHAKARI BANK LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 2677/PUN/2016[2008-09]Status: Disposed26/11/2020AY 2008-09