← All Benches
ITAT Pune Bench
17,219 judgments
AJIT VITHAL DAKE,ICHALKARANJI vs INCOME-TAX OFFICER, WARD - 3, ICHALKARANJI
ITA 85/PUN/2019[2009-10]Status: Disposed23/11/2020AY 2009-10
AJIT VITHAL DAKE,ICHALKARANJI vs INCOME-TAX OFFICER, WARD - 3, ICHALKARANJI
ITA 84/PUN/2019[2008-09]Status: Disposed23/11/2020AY 2008-09
AJIT VITHAL DAKE,ICHALKARANJI vs INCOME-TAX OFFICER, WARD - 3, ICHALKARANJI
ITA 83/PUN/2019[2007-08]Status: Disposed23/11/2020AY 2007-08
AJIT VITHAL DAKE,ICHALKARANJI vs INCOME-TAX OFFICER, WARD - 3, ICHALKARANJI
ITA 82/PUN/2019[2006-07]Status: Disposed23/11/2020AY 2006-07
SANDVIK IT SERVICES AB (FORMERLY KNOWN AS SANDVIK INFORMATION TECHOLOGY AB),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (IT), CIRCLE -2, PUNE
ITA 1310/PUN/2019[2016-17]Status: Disposed23/11/2020AY 2016-17
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, AURANGABAD vs MAHARASHTRA WATER CONSERVATION CORPORATION, AURANGBAD
ITA 2299/PUN/2017[2014-15]Status: Disposed23/11/2020AY 2014-15
DCIT, CIRCLE - 1(1), PUNE, PUNE vs M/S. BRAINBEES SOLUTIONS PVT. LTD, PUNE
ITA 1463/PUN/2017[2013-14]Status: Disposed23/11/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. BRAINBEES SOLUTIONS PVT.LTD, PUNE
ITA 1462/PUN/2017[2012-13]Status: Disposed23/11/2020AY 2012-13
JANATA SAHAKARI BANK LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME TAX, SATARA
ITA 1179/PUN/2017[2013-14]Status: Disposed23/11/2020AY 2013-14
SHRI JINGONDA APASAHEB PATIL,ICHALKRANJI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - CPC-BANGALORE, BANGALORE
ITA 1536/PUN/2019[2014-15]Status: Disposed13/11/2020AY 2014-15
SHANKAR NAGAPPA JADAGOUDA,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1 (3), KOLHAPUR
ITA 1407/PUN/2019[2010-11]Status: Disposed13/11/2020AY 2010-11
SANJAY SHRIRANG MHASE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 2051/PUN/2017[2014-15]Status: Disposed10/11/2020AY 2014-15
SUBHASH MAHADEV SANSARE,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI
ITA 1344/PUN/2019[2015-16]Status: Disposed9/11/2020AY 2015-16
RAJEENDRA BABULAL MALU,JAYSINGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI
ITA 50/PUN/2018[2011-12]Status: Disposed9/11/2020AY 2011-12
RAJENDRA BABULAL MALU,JAYSINGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI
ITA 1319/PUN/2018[2012-13]Status: Disposed9/11/2020AY 2012-13
RAJENDRA BABULAL MALU,JAYSINGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI
ITA 1318/PUN/2018[2011-12]Status: Disposed9/11/2020AY 2011-12
RAJENDRA BABULAL MALU,JAYSINGPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI
ITA 3085/PUN/2017[2012-13]Status: Disposed9/11/2020AY 2012-13
MAHARASHTRA INSTITUTE OF RESEARCH AND DEVELOPMENT,KOLHAPUR vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 176/PUN/2019[N.A]Status: Disposed5/11/2020
M/S. I -SOURCE INFOSYSTEMS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -11 (1), PUNE
ITA 629/PUN/2019[2011-12]Status: Disposed4/11/2020AY 2011-12
BABAN BABURAO GAIKWAD,PUNE vs INCOME-TAX OFFICER, WARD - 2 (4), PUNE
ITA 1832/PUN/2019[2011-12]Status: Disposed4/11/2020AY 2011-12