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ITAT Pune Bench

17,219 judgments

M/S. GHATGE PATIL INDUSTRIES LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, KOLHAPUR

ITA 1699/PUN/2019[2014-15]Status: Disposed4/11/2020AY 2014-15

INDUS FOUNDATION,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), PUNE

ITA 2786/PUN/2017[N.A]Status: Disposed4/11/2020

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, AURANGABAD vs M/S. SANJEEV AUTO PARTS MANUFACTURERS PRIVATE LIMITED, AURANGABAD

ITA 1622/PUN/2017[2014-15]Status: Disposed4/11/2020AY 2014-15

AMBIKA VITTHAL DHAWALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE

ITA 1553/PUN/2017[2010-11]Status: Disposed4/11/2020AY 2010-11

VITTHAL MANIK DHAWALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -8, PUNE

ITA 1552/PUN/2017[2009-10]Status: Disposed4/11/2020AY 2009-10

ADITYA PROFILE PRIVATE LIMITED,PUNE vs ACIT (CPC)- TDS, GHAZIABAD

ITA 2024/PUN/2019[2014-15]Status: Disposed3/11/2020AY 2014-15

ADITYA PROFILE PRIVATE LIMITED,PUNE vs ACIT (CPC)- TDS, GHAZIABAD

ITA 2023/PUN/2019[2014-15]Status: Disposed3/11/2020AY 2014-15

ADITYA PROFILE PRIVATE LIMITED,PUNE vs ACIT (CPC)- TDS, GHAZIABAD

ITA 2022/PUN/2019[2014-15]Status: Disposed3/11/2020AY 2014-15

ADITYA PROFILE PRIVATE LIMITED,PUNE vs ACIT (CPC)- TDS, GHAZIABAD

ITA 2021/PUN/2019[2013-14]Status: Disposed3/11/2020AY 2013-14

ADITYA PROFILE PRIVATE LIMITED,PUNE vs ACIT (CPC)- TDS, GHAZIABAD

ITA 2020/PUN/2019[2013-14]Status: Disposed3/11/2020AY 2013-14

ADITYA PROFILE PRIVATE LIMITED,PUNE vs ACIT (CPC)- TDS, GHAZIABAD

ITA 2019/PUN/2019[2013-14]Status: Disposed3/11/2020AY 2013-14

ADITYA PROFILE PRIVATE LIMITED,PUNE vs ACIT (CPC)- TDS, GHAZIABAD

ITA 2018/PUN/2019[2013-14]Status: Disposed3/11/2020AY 2013-14

ADITYA PROFILE PRIVATE LIMITED,PUNE vs ACIT (CPC)- TDS, GHAZIABAD

ITA 2017/PUN/2019[2013-14]Status: Disposed3/11/2020AY 2013-14

BHAGWAT SHRIMANT CHOUGULE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1, ICHALKRANJI

ITA 1317/PUN/2018[2014-15]Status: Disposed3/11/2020AY 2014-15

JAIN SHWETAMBAR MANDIRTRUST,PUNE vs COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), PUNE

ITA 2901/PUN/2017[N.A]Status: Disposed3/11/2020

INCOME TAX OFFICER, WARD -2 (5), PUNE vs M/S PERFECT AUTO COATING, PUNE

ITA 132/PUN/2020[2015-2016]Status: Disposed29/10/2020AY 2015-2016

DURGA DEVELOPERS,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1, ICHALKARANJI

ITA 306/PUN/2019[2014-15]Status: Disposed29/10/2020AY 2014-15

DURGA DEVELOPERS,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1, ICHALKARANJI

ITA 305/PUN/2019[2012-13]Status: Disposed29/10/2020AY 2012-13

ANJALI ARVIND MITHSAGAR,PUNE vs INCOME-TAX OFFICER, WARD - 3 (4), PUNE

ITA 1841/PUN/2019[2011-12]Status: Disposed29/10/2020AY 2011-12

SMT. RAMIBAI HARISH ROHIDA,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1 (1), KOLHAPUR

ITA 1737/PUN/2019[2009-10]Status: Disposed29/10/2020AY 2009-10