← All Benches
ITAT Pune Bench
17,219 judgments
PARSHURAM PRABHAKAR MARATHE,PUNE vs INCOME-TAX OFFICER, (IT), WARD -3, PUNE
ITA 1635/PUN/2019[2016-17]Status: Disposed29/10/2020AY 2016-17
SMT. PRAMILA JAYARAM SHARMA,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1317/PUN/2019[2013-14]Status: Disposed29/10/2020AY 2013-14
AESSEAL INDIA PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1(4), PUNE
ITA 2203/PUN/2017[2014-15]Status: Disposed29/10/2020AY 2014-15
AESSEAL INDIA PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1(4), PUNE
ITA 2202/PUN/2017[2012-13]Status: Disposed29/10/2020AY 2012-13
DEVCHHAYA INDUSTRIES,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 2088/PUN/2013[2009-10]Status: Disposed29/10/2020AY 2009-10
MILIND PRALHAD BHANDARKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1559/PUN/2017[2010-11]Status: Disposed23/10/2020AY 2010-11
AKSHAY ANANTRAO SAWANT,KOLHAPUR vs COMMISSIONER OF INCOME-TAX - II,
ITA 71/PUN/2016[2009-10]Status: Disposed23/10/2020AY 2009-10
SAMIR N. MEHTA,KOLHAPUR vs COMMISSIONER OF INCOME-TAX - II, KOLHAPUR
ITA 70/PUN/2016[2009-10]Status: Disposed23/10/2020AY 2009-10
GOODYEAR SOUTH ASIA TYRES PVT.LTD,AURNAGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 1763/PUN/2019[2015-16]Status: Disposed21/10/2020AY 2015-16
GOODYEAR SOUTH ASIA TYRES PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 1736/PUN/2018[2014-15]Status: Disposed21/10/2020AY 2014-15
KISHORE SHANKARRAO BORAWKE,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 464/PUN/2017[2013-14]Status: Disposed21/10/2020AY 2013-14
RAMESH PUKHRAJ RANKA,PUNE vs INCOME-TAX OFFICER, WARD - 11 (2), PUNE
ITA 281/PUN/2019[2015-16]Status: Disposed19/10/2020AY 2015-16
BROSE INDIA AUTOMOTIVE SYSTEMS PVT.LTD,PUNE vs COMMISSIONER OF INCOME-TAX, (APPEALS)-1, PUNE
ITA 1357/PUN/2019[2012-13]Status: Disposed19/10/2020AY 2012-13
NEOLOGIC ENGINEERS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 2(4), PUNE
ITA 139/PUN/2018[2011-12]Status: Disposed19/10/2020AY 2011-12
MANGALA RAMLING PIMPALE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 2, AHMEDNAGAR
ITA 2321/PUN/2017[2013-14]Status: Disposed19/10/2020AY 2013-14
CHINTAN HARAKCHAND JAIN,MALEGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - MALEGAON, MALEGAON
ITA 283/PUN/2019[2014-15]Status: Disposed16/10/2020AY 2014-15
M/S. M.B. SUGARS AND PHARMACEUTICALS LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 798/PUN/2018[2012-13]Status: Disposed16/10/2020AY 2012-13
UTPAUL GHOSH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 73/PUN/2018[2011-12]Status: Disposed16/10/2020AY 2011-12
KAILASH BABULAL WANI,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1100/PUN/2018[2014-15]Status: Disposed16/10/2020AY 2014-15
GAJENDRA DATTATRAYA PAWAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 378/PUN/2020[2010-11]Status: Disposed14/10/2020AY 2010-11