← All Benches
ITAT Pune Bench
17,219 judgments
NAYAN JAIWANT NAYAK,PUNE vs INCOME-TAX OFFICER, WARD - 11 (2), PUNE
ITA 1110/PUN/2019[2014-15]Status: Disposed14/10/2020AY 2014-15
KIRAN LAXMINARAYAN MANTRI,LATUR vs ASSISTANT COMMISSIONER OF INCOME TAX, LATUR
ITA 1181/PUN/2017[2009-10]Status: Disposed14/10/2020AY 2009-10
M/S. AJAY CONSTRUCTION,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2644/PUN/2016[2008-09]Status: Disposed14/10/2020AY 2008-09
M/S. AJAY CONSTRUCTION,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2643/PUN/2016[2007-08]Status: Disposed14/10/2020AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA CIRCLE, JALNA vs THE PARBHANI DISTRICT CO-OPERATIVE BANK LTD., PARBHANI
ITA 1493/PUN/2017[2011-12]Status: Disposed13/10/2020AY 2011-12
PREMIUM SOUND SOLUTIONS PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 2342/PUN/2016[2012-13]Status: Disposed13/10/2020AY 2012-13
PREMIUM SOUND SOLUTIONS PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 2341/PUN/2016[2011-12]Status: Disposed13/10/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE vs THERMAX LIMITED, PUNE
ITA 1660/PUN/2017[2009-10]Status: Disposed8/10/2020AY 2009-10
SHREYAS LAND PVT.LTD,PUNE vs INCOME-TAX OFFICER, PANVEL
ITA 973/PUN/2017[2013-14]Status: Disposed6/10/2020AY 2013-14
POONA CONSTRUCTTION MACHINERY & PRODUCTS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 493/PUN/2017[2012-13]Status: Disposed6/10/2020AY 2012-13
MITHI SOFTWARE TECHNOLOGIES PRIVATE LIMITED,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 2571/PUN/2017[2008-09]Status: Disposed6/10/2020AY 2008-09
SHASHIKANT SURESH PATIL,NANDURBAR vs ASSISTANT COMMISSIONER OF INCOME TAX, DHULE
ITA 1023/PUN/2017[2013-14]Status: Disposed6/10/2020AY 2013-14
SANJAY CHANAN PATEL,DHULE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1926/PUN/2016[2012-13]Status: Disposed6/10/2020AY 2012-13
AMIT ENTERPRISES HOUSING LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 2929/PUN/2017[2010-11]Status: Disposed28/9/2020AY 2010-11
AMIT ENTERPRISES HOUSING LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 2928/PUN/2017[2009-10]Status: Disposed28/9/2020AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD vs M/S. PRABHA FARMS PVT.LTD, AURANGABAD,
ITA 1549/PUN/2017[2013-14]Status: Disposed28/9/2020AY 2013-14
MUKTA PRAKASH PARANJPE,ERANDWANE vs ITO(IT)-3, PUNE
ITA 1864/PUN/2019[2015-16]Status: Disposed24/9/2020AY 2015-16
INCOME-TAX OFFICER, PUNE vs M/S. MAHANAGAR CONSTRUCTION, PUNE
ITA 926/PUN/2017[2008-09]Status: Disposed24/9/2020AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, NASHIK vs M/S. FOUR PILLARS COMMUNICATION PVT LTD, MUMBAI
ITA 846/PUN/2017[2012-13]Status: Disposed24/9/2020AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs M/S. SHREE VENKATESH ASSOCIATES, PUNE
ITA 2446/PUN/2017[2011-12]Status: Disposed24/9/2020AY 2011-12