← All Benches
ITAT Pune Bench
17,219 judgments
FORTUNA ENGINEERING PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 2218/PUN/2017[2014-15]Status: Disposed24/9/2020AY 2014-15
RAJESH BASLINGAPPA SANIKOP,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, ICHALKARANJI CIRCLE, ICHALKARANJI
ITA 1669/PUN/2017[2010-11]Status: Disposed24/9/2020AY 2010-11
SAVITRI BASLINGAPPA SANIKOP,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE, ICHALKARANJI
ITA 1668/PUN/2017[2010-11]Status: Disposed24/9/2020AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs M/S. RAMELEX PRIVATE LTD, PUNE
ITA 1157/PUN/2017[2009-10]Status: Disposed24/9/2020AY 2009-10
SANT MOTIRAM MAHARAJ SAHAKARI PAT. SANSTHA LTD,PARBHANI vs INCOME-TAX OFFICER, WARD - PARBHANI, PARBHANI
ITA 826/PUN/2019[2014-15]Status: Disposed23/9/2020AY 2014-15
PUNIT SHRIPAL OSWAL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 744/PUN/2019[2015-16]Status: Disposed23/9/2020AY 2015-16
M/S. SURAJ ESTATE DEVELOPERS,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL) CIRCLE, KOLHAPUR
ITA 416/PUN/2018[2012-13]Status: Disposed23/9/2020AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SUZLER INDIA PVT.LTD, PUNE
ITA 2623/PUN/2017[2011-12]Status: Disposed23/9/2020AY 2011-12
INCOME-TAX OFFICER, WARD - 2(3), PUNE vs LAXMAN SOPANRAO NIMHAN, PUNE
ITA 1870/PUN/2017[2012-13]Status: Disposed23/9/2020AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs HINDUMAL BALMUKUND INVESTMENT CO. PVT.LTD, PUNE
ITA 843/PUN/2017[2013-14]Status: Disposed14/9/2020AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs HINDUMAL BALMUKUND INVESTMENT CO. PVT.LTD, PUNE
ITA 842/PUN/2017[2012-13]Status: Disposed14/9/2020AY 2012-13
HINDUMAL BALMUKUND INVESTMENT CO.PVT.LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 570/PUN/2017[2013-14]Status: Disposed14/9/2020AY 2013-14
JAI GURUDEV DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 11(4), PUNE
ITA 1631/PUN/2017[2007-08]Status: Disposed14/9/2020AY 2007-08
JAI GURUDEV DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 11 (4), PUNE
ITA 1630/PUN/2017[2007-08]Status: Disposed14/9/2020AY 2007-08
JAI GURUDEV DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 11 (4), PUNE
ITA 1629/PUN/2017[2006-07]Status: Disposed14/9/2020AY 2006-07
JAI GURUDEV DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 11(4), PUNE
ITA 1628/PUN/2017[2006-07]Status: Disposed14/9/2020AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. BHARAT IRON SYNDICATE, PUNE
ITA 2640/PUN/2016[2010-11]Status: Disposed14/9/2020AY 2010-11
SHRIKANT VISHWANATH GOGATE,PUNE vs THE COMMISSIONER OF INCOME-TAX, (IT/TP), PUNE
ITA 1137/PUN/2018[2013-14]Status: Disposed9/9/2020AY 2013-14
SAI BHARGAVNATH INFRA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 2417/PUN/2017[2014-15]Status: Disposed3/9/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX vs TETRA PAK INDIA PRIVATE LTD., PUNE
ITA 1345/PUN/2015[2011-12]Status: Disposed3/9/2020AY 2011-12
