← All Benches

ITAT Pune Bench

17,219 judgments

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SULZER INDIA PRIVATE LIMITED, PUNE

ITA 1621/PUN/2017[2012-13]Status: Disposed2/9/2020AY 2012-13

KALINDA MURLIDHAR PUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(3), PUNE

ITA 1117/PUN/2018[2009-10]Status: Disposed31/8/2020AY 2009-10

AJINKYATARA SAHAKARI SOOT GIRNI LTD,SATARA vs INCOME TAX OFFICER, SATARA

ITA 379/PUN/2017[2013-14]Status: Disposed31/8/2020AY 2013-14

JOHN DEERE INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 2653/PUN/2017[2011-12]Status: Disposed31/8/2020AY 2011-12

SMT JAYSHREE SHANKAR DONE,MIRAJ vs INCOME-TAX OFFICER, WARD - 1(1), SANGLI

ITA 2518/PUN/2017[2012-13]Status: Disposed31/8/2020AY 2012-13

SITARAM RAKHMAJ BANKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE

ITA 1677/PUN/2017[2012-13]Status: Disposed31/8/2020AY 2012-13

SHIVRAM RAKHMAJ BANKAR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE

ITA 1676/PUN/2017[2012-13]Status: Disposed31/8/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs FUTURA BIOPLANTS PRIVATE LIMITED, PUNE

ITA 1477/PUN/2017[2014-15]Status: Disposed31/8/2020AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs KOLHAPUR ZILLA SAHAKARI DUDH UTPADAK SANGH LTD., KOLHAPUR

ITA 1040/PUN/2017[2014-15]Status: Disposed31/8/2020AY 2014-15

M/S. PRIYANJALI LAWS,PUNE vs COMMISSIONER OF INCOME-TAX : 2,

ITA 1514/PUN/2015[2005-06]Status: Disposed31/8/2020AY 2005-06

M/S. PRIYANJALI LAWS,PUNE vs INCOME-TAX OFFICER,

ITA 1513/PUN/2015[2005-06]Status: Disposed31/8/2020AY 2005-06

DIVYA DRUSHTI CHARITABLE TRUST,THANE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE

ITA 266/PUN/2020[NA]Status: Disposed27/8/2020

MAHESH MURLIDHAR PUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(3), PUNE

ITA 1115/PUN/2018[2013-14]Status: Disposed27/8/2020AY 2013-14

MAHESH MURLIDHAR PUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(3), PUNE

ITA 1114/PUN/2018[2012-13]Status: Disposed27/8/2020AY 2012-13

MAHESH MURLIDHAR PUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(3), PUNE

ITA 1113/PUN/2018[2011-12]Status: Disposed27/8/2020AY 2011-12

MAHESH MURLIDHAR PUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(3), PUNE

ITA 1112/PUN/2018[2010-11]Status: Disposed27/8/2020AY 2010-11

MAHESH MURLIDHAR PUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(3), PUNE

ITA 1111/PUN/2018[2009-10]Status: Disposed27/8/2020AY 2009-10

MAHESH MURLIDHAR PUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(3), PUNE

ITA 1110/PUN/2018[2008-09]Status: Disposed27/8/2020AY 2008-09

INCOME-TAX OFFICER, PUNE vs MAHENDRA ONKARMAL NIBJIYA, PUNE

ITA 1354/PUN/2017[2009-10]Status: Disposed27/8/2020AY 2009-10

POONA DAL AND BESAN MILSS PRIVATE LIMITED,PUNE vs ACIT CENTRAL CIRCLE 2(10, PUNE

ITA 11/PUN/2020[2011-12]Status: Disposed26/8/2020AY 2011-12