← All Benches
ITAT Pune Bench
17,219 judgments
POONA DAL AND OIL INDUSTRIES LTD.,PUNE vs ASSISTANT COMMISIONER OF INCOME-TAX, CIRCLE - 2(1), PUNE
ITA 10/PUN/2020[2011-12]Status: Disposed26/8/2020AY 2011-12
JADHAV KANGRALKAR BUILDERS,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 2106/PUN/2017[2013-14]Status: Disposed26/8/2020AY 2013-14
SHREE GOVINDANAND SHREERAM MANDIR,DOMBIVALI (EAST) vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
ITA 265/PUN/2020[NA]Status: Disposed25/8/2020
SANSKRUTI YUVA PRATISHTHAN TRUST,THANE (WEST) vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), PUNE
ITA 264/PUN/2020[NA]Status: Disposed25/8/2020
K.M RE-ROLLS PVT. LTD.,JALNA vs INCOME-TAX OFFICER, JALNA
ITA 1357/PUN/2016[2011-12]Status: Disposed25/8/2020AY 2011-12
INCOME-TAX OFFICER, WARD - 2 (3), JALGAON vs M/S. S.P. CHEMICALS, JALGAON
ITA 1916/PUN/2019[2009-10]Status: Disposed21/8/2020AY 2009-10
M/S. SANKALP ENTERPRISES,PUNE vs INCOME-TAX OFFICER, WARD - 9 (4), PUNE
ITA 973/PUN/2019[2011-12]Status: Disposed19/8/2020AY 2011-12
DILIP BABURAO DALVI,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (1), KOLHAPUR
ITA 1552/PUN/2019[2009-10]Status: Disposed19/8/2020AY 2009-10
LEEBA CONSTRUCTION,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, AHMEDNAGAR
ITA 659/PUN/2017[2011-12]Status: Disposed19/8/2020AY 2011-12
BHAIRAVNATH TRIMBAK KADLAG,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK
ITA 1322/PUN/2017[2013-14]Status: Disposed19/8/2020AY 2013-14
VILASRAO G. PATIL L/H OF LATE RAJESH PATIL,SATARA vs INCOME-TAX OFFICER, WARD - 5, SATARA
ITA 1189/PUN/2019[2010-11]Status: Disposed17/8/2020AY 2010-11
EAST WEST SEEDS INDIA PRIVATE LIMITED,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, AURANGABAD
ITA 702/PUN/2017[2012-13]Status: Disposed17/8/2020AY 2012-13
EAST WEST SEEDS INDIA PVT.LTD,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1, AURANGABAD
ITA 3054/PUN/2017[2013-14]Status: Disposed17/8/2020AY 2013-14
COOPER CORPORATION PVT.LTD,SATARA vs JOINT COMMISSIONER OF INCOME-TAX, SATARA-RANGE, SATARA
ITA 1804/PUN/2017[2012-13]Status: Disposed17/8/2020AY 2012-13
COOPER CORPORATION PVT.LTD,SATARA vs JOINT COMMISSIONER OF INCOME-TAX, SATARA-RANGE, SATARA
ITA 1803/PUN/2017[2011-12]Status: Disposed17/8/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs FURECIA INTERIOR SYSTEMS INDIA PVT. LTD., PUNE
ITA 535/PUN/2016[2011-12]Status: Disposed17/8/2020AY 2011-12
EAST WEST SEEDS INDIA PVT. LTD.,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, AURANGABAD
ITA 469/PUN/2016[2011-12]Status: Disposed17/8/2020AY 2011-12
HARSHADRAI CHATURDAS PATEL,KOLHAPUR vs JCIT, RANGE-2, KOLHAPUR
ITA 1966/PUN/2019[2013-14]Status: Disposed13/8/2020AY 2013-14
FORTUNA ENGINEERING PVT.LTD,NASHIK vs PR. COMMISSIONER OF INCOME-TAX,-1, NASHIK
ITA 831/PUN/2018[2013-14]Status: Disposed13/8/2020AY 2013-14
VIKAS NAMDEO SANE,PUNE vs ADDL. COMMISSIONER OF INCOME-TAX, RANGE -9, PUNE
ITA 666/PUN/2018[2013-14]Status: Disposed13/8/2020AY 2013-14
