← All Benches
ITAT Pune Bench
17,219 judgments
ASHOKKUMAR PARMAR,PUNE vs INCOME-TAX OFFICER, WARD - 5(5), PUNE
ITA 2053/PUN/2017[2012-13]Status: Disposed13/8/2020AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE vs M/S. MAHLE BEHR INDIA PVT. LTD., PUNE
ITA 1487/PUN/2017[2003+-14]Status: Disposed13/8/2020
LOKMANGAL CO-OP. BANK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, SOLAPUR
ITA 1096/PUN/2017[2009-10]Status: Disposed13/8/2020AY 2009-10
KARAN BOTTLING COMPANY PVT. LTD.,NASHIK vs INCOME-TAX OFFICER,
ITA 1612/PUN/2014[2010-11]Status: Disposed13/8/2020AY 2010-11
KAI GOVIND NAMDEO DUSANE NAGARI SAHAKARI PAT SANSTHA MARYADIT,NASHIK vs INCOME-TAX OFFICER, WARD - 1, MALEGAON
ITA 1191/PUN/2019[2015-16]Status: Disposed12/8/2020AY 2015-16
MURLIDHAR BHAGUJI PUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(3), PUNE
ITA 1120/PUN/2018[2010-11]Status: Disposed12/8/2020AY 2010-11
MURLIDHAR BHAGUJI PUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(3), PUNE
ITA 1119/PUN/2018[2008-09]Status: Disposed12/8/2020AY 2008-09
KALINDA MURLIDHAR PUNDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(3), PUNE
ITA 1118/PUN/2018[2010-11]Status: Disposed12/8/2020AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs SMT. KAVITA DATTATRAY SODMISE, PUNE
ITA 887/PUN/2019[2011-12]Status: Disposed10/8/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE vs ZAWAR SALES LIMITED, PUNE
ITA 1684/PUN/2017[2007-08]Status: Disposed10/8/2020AY 2007-08
USHA VITTHAL KHARATE,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, NASHIK
ITA 1606/PUN/2017[2011-12]Status: Disposed10/8/2020AY 2011-12
M/S. SUN POLYMERS,JALNA vs INCOME-TAX OFFICER, JALNA
ITA 956/PUN/2017[2009-10]Status: Disposed5/8/2020AY 2009-10
LIONS CLUB OF MALEGAON SOUTH CHARITABLE FOUNDATION,NASHIK vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 996/PUN/2019[2019-20]Status: Disposed4/8/2020AY 2019-20
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S H.B. AND ASSOCIATES, PUNE
ITA 1557/PUN/2017[2012-13]Status: Disposed4/8/2020AY 2012-13
HINDUMAL BALMUKUND INVESTMENT CO.PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME-TAX-1, PUNE
ITA 562/PUN/2019[2014-15]Status: Disposed3/8/2020AY 2014-15
KANCHAN BAJIRAO NIKAM,PUNE vs DCIT, CIRCLE-12, PUNE
ITA 2109/PUN/2019[2011-12]Status: Disposed3/8/2020AY 2011-12
M/S. R.K. AGRO PRODUCTS,DHULE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE- DHULE, DHULE
ITA 1410/PUN/2019[2015-16]Status: Disposed3/8/2020AY 2015-16
M/S. DEOYANI MOVIES PVT.LTD,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1 (1), AURANGABAD
ITA 873/PUN/2019[2009-10]Status: Disposed29/7/2020AY 2009-10
M/S. KOMAL AGENCY,NASHIK vs INCOME-TAX OFFICER, WARD - 1 (3), NASHIK
ITA 465/PUN/2019[2014-15]Status: Disposed29/7/2020AY 2014-15
NAYANA JAYESH JAIN,PUNE vs INCOME-TAX OFFICER, WARD - 6 (4), PUNE
ITA 1388/PUN/2019[2015-16]Status: Disposed28/7/2020AY 2015-16