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ITAT Pune Bench

17,219 judgments

SHREE KALKA COTEX,JALGAON vs COMMISSIONER OF INCOME-TAX, (APPEAL)-2, NASHIK

ITA 1443/PUN/2019[2008-09]Status: Disposed21/7/2020AY 2008-09

SHRIKUNJ REALTY,PUNE vs PR. COMMISSIONER OF INCOME-TAX -4, PUNE

ITA 762/PUN/2019[2014-15]Status: Disposed15/7/2020AY 2014-15

VARROC POLYMERS PVT.LTD,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX -2, AURANGABAD

ITA 738/PUN/2019[2014-15]Status: Disposed15/7/2020AY 2014-15

ANIL JAIRAM GOEL,PUNE vs INCOME-TAX OFFICER, WARD - 7 (3), PUNE

ITA 1568/PUN/2019[2009-10]Status: Disposed14/7/2020AY 2009-10

RAJESHWAR RAMCHANDRA RAYEWAR,HADGAON vs INCOME-TAX OFFICER, WARD - 4, NANDED

ITA 440/PUN/2019[2014-15]Status: Disposed10/7/2020AY 2014-15

RAJESHWAR RAMCHANDRA RAYEWAR,HADGAON vs INCOME-TAX OFFICER, WARD - 4, NANDED

ITA 439/PUN/2019[2013-14]Status: Disposed10/7/2020AY 2013-14

RAJESHWAR RAMCHANDRA RAYEWAR,HADGAON vs INCOME-TAX OFFICER, WARD - 4, NANDED

ITA 438/PUN/2019[2012-13]Status: Disposed10/7/2020AY 2012-13

SMT. GANGABAI SAHEBRAO PATANGE,NANDED vs INCOME-TAX OFFICER, WARD - 4, NANDED

ITA 767/PUN/2019[2010-11]Status: Disposed9/7/2020AY 2010-11

PANKAJ SUMATILAL SHAH,PUNE vs INCOME-TAX OFFICER, WARD - 3(2), PUNE

ITA 210/PUN/2019[2008-09]Status: Disposed9/7/2020AY 2008-09

MUKTESH PRIVATE LIMITED (FORMERLY KNOWN AS MUKTESH CHEMICALS PRIVATE LIMITED),PUNE vs ITO, WARD-11(1), PUNE

ITA 2031/PUN/2019[2008-09]Status: Disposed9/7/2020AY 2008-09

MARSHALL BREEDERS PVT LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,(CPC-TDS), GHAZIABAD

ITA 2025/PUN/2017[2015-16]Status: Disposed9/7/2020AY 2015-16

MARSHALL BREEDERS PVT LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,(CPC-TDS), GHAZIABAD

ITA 2024/PUN/2017[2015-16]Status: Disposed9/7/2020AY 2015-16

MARSHALL BREEDERS PVT LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,(CPC-TDS), GHAZIABAD

ITA 2023/PUN/2017[2015-16]Status: Disposed9/7/2020AY 2015-16

MARSHALL BREEDERS PVT LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,(CPC-TDS), GHAZIABAD

ITA 2022/PUN/2017[2015-16]Status: Disposed9/7/2020AY 2015-16

MARSHALL BREEDERS PVT LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,(CPC-TDS), GHAZIABAD

ITA 2021/PUN/2017[2014-15]Status: Disposed9/7/2020AY 2014-15

MARSHALL BREEDERS PVT LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,(CPC) -TDS, GHAZIABAD

ITA 2020/PUN/2017[2014-15]Status: Disposed9/7/2020AY 2014-15

MARSHALL BREEDERS PVT LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,(CPC-TDS), GHAZIABAD

ITA 2019/PUN/2017[2014-15 (Q2-26Q)]Status: Disposed9/7/2020

MARSHALL BREEDERS PVT LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,(CPC-TDS), GHAZIABAD

ITA 2018/PUN/2017[2013-14 (Q4-24Q)]Status: Disposed9/7/2020

SMT. KAMLABAI MURLIDHAR CHAKURKAR,LATUR vs INCOME-TAX OFFICER, WARD - 4, LATUR

ITA 430/PUN/2019[2012-13]Status: Disposed8/7/2020AY 2012-13

M/S. G G ASSOCIATES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE

ITA 1946/PUN/2017[2013-14]Status: Disposed7/7/2020AY 2013-14