← All Benches
ITAT Pune Bench
17,219 judgments
FOSECO INDIA LIMITED,PUNE vs DCIT CIRCLE-1(2), PUNE
ITA 1951/PUN/2019[1998-99]Status: Disposed6/7/2020AY 1998-99
M/S. WEB LINE ENGINEERS,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX-2, KOLHAPUR
ITA 924/PUN/2018[2011-12]Status: Disposed6/7/2020AY 2011-12
M/S. WEB LINE ENGINEERS,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX-2, KOLHAPUR
ITA 923/PUN/2018[2010-11]Status: Disposed6/7/2020AY 2010-11
M/S. WEB LINE ENGINEERS,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX-2, KOLHAPUR
ITA 922/PUN/2018[2009-10]Status: Disposed6/7/2020AY 2009-10
M/S. KLASSIC CONSTRUCTIONS (NASHIK) PVT LTD,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3(1), NASHIK
ITA 2474/PUN/2017[2010-11]Status: Disposed6/7/2020AY 2010-11
SMT. KUMUDINI V. GAVIT,NANDURBAR vs INCOME-TAX OFFICER, WARD - 4, DHULE
ITA 1912/PUN/2017[2013-14]Status: Disposed6/7/2020AY 2013-14
MURLI REALTORS PVT.LTD,PUNE vs JOINT COMMISSIONER OF INCOME TAX, PUNE
ITA 1175/PUN/2017[2012-13]Status: Disposed6/7/2020AY 2012-13
MURLI REALTORS PVT.LTD,PUNE vs JOINT COMMISSIONER OF INCOME TAX, PUNE
ITA 1174/PUN/2017[2011-12]Status: Disposed6/7/2020AY 2011-12
SUMA SHILP LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 1681/PUN/2017[2012-13]Status: Disposed3/7/2020AY 2012-13
BHAGWAN KESHU SAKHARE,PUNE vs INCOME-TAX OFFICER, WARD - 2(4), PUNE
ITA 1729/PUN/2018[2014-15]Status: Disposed1/7/2020AY 2014-15
SINDHUDURG ZILLA TOURIST SEVA SAHAKARI SANSTHA MARYADIT,SINDHUDURG vs INCOME-TAX OFFICER, WARD - 2, KUDAL
ITA 1849/PUN/2019[2011-12]Status: Disposed26/6/2020AY 2011-12
SINDHUDURG ZILLA TOURIST SEVA SAHAKARI SANSTHA MARYADIT,SINDHUDURG vs INCOME-TAX OFFICER, WARD - 2, KUDAL
ITA 1848/PUN/2019[2013-14]Status: Disposed26/6/2020AY 2013-14
SINDHUDURG ZILLA TOURIST SEVA SAHAKARI SANSTHA MARYADIT,SINDHUDURG vs INCOME-TAX OFFICER, WARD - 2, KUDAL
ITA 1847/PUN/2019[2012-13]Status: Disposed26/6/2020AY 2012-13
SINDHUDURG ZILLA TOURIST SEVA SAHAKARI SANSTHA MARYADIT,SINDHUDURG vs INCOME TAX OFFICER, WARD-2, KUDAL
ITA 1846/PUN/2019[2010-11]Status: Disposed26/6/2020AY 2010-11
SINDHUDURG ZILLA TOURIST SEVA SAHAKARI SANSTHA MARYADIT,SINDHUDURG vs INCOME-TAX OFFICER, WARD - 2, KUDAL
ITA 1845/PUN/2019[2009-10]Status: Disposed26/6/2020AY 2009-10
AMOL RAMCHANDRA CHAVAN,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1 (2), KOLHAPUR
ITA 1679/PUN/2019[2009-10]Status: Disposed26/6/2020AY 2009-10
KARMVEER BHAURAO PATIL NAGARI SAH. PATSANSTHA MARYADIT,SANGLI vs INCOME-TAX OFFICER, WARD - 1(3), SANGLI
ITA 150/PUN/2019[2015-16]Status: Disposed26/6/2020AY 2015-16
ANANT KESHAV RAJEGAONKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, NASHIK
ITA 3024/PUN/2017[2011-12]Status: Disposed26/6/2020AY 2011-12
ANANT KESHAV RAJEGAONKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, NASHIK
ITA 3023/PUN/2017[2010-11]Status: Disposed26/6/2020AY 2010-11
ANANT KESHAV RAJEGAONKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, NASHIK
ITA 3022/PUN/2017[2009-10]Status: Disposed26/6/2020AY 2009-10