← All Benches
ITAT Pune Bench
17,219 judgments
ANANT KESHAV RAJEGAONKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, NASHIK
ITA 3021/PUN/2017[2008-09]Status: Disposed26/6/2020AY 2008-09
ANANT KESHAV RAJEGAONKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, NASHIK
ITA 3020/PUN/2017[2007-08]Status: Disposed26/6/2020AY 2007-08
ANANT KESHAV RAJEGAONKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, NASHIK
ITA 3019/PUN/2017[2006-07]Status: Disposed26/6/2020AY 2006-07
ANANT KESHAV RAJEGAONKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, NASHIK
ITA 3018/PUN/2017[2005-06]Status: Disposed26/6/2020AY 2005-06
BHAGURAM PANDURANG KOMATWAD,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 1723/PUN/2017[2012-13]Status: Disposed26/6/2020AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, KOLHAPUR vs VIJAYKUMAR RAJARAM SHAH, KOLHAPUR
ITA 608/PUN/2016[2011-12]Status: Disposed26/6/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs LAXMI CIVIL ENGINEERING SERVICES PVT. LTD., KOLHAPUR
ITA 1247/PUN/2015[2011-12]Status: Disposed26/6/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs LAXMI CIVIL ENGINEERING SERVICES PVT. LTD., KOLHAPUR
ITA 1246/PUN/2015[2010-11]Status: Disposed26/6/2020AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX vs LAXMI CIVIL ENGINEERING SERVICES PVT. LTD., KOLHAPUR
ITA 1245/PUN/2015[2009-10]Status: Disposed26/6/2020AY 2009-10
LAXMI CIVIL ENGINEERING SERVICES PVT. LTD.,KOLHAPUR vs ASSISTANT COMMISISONER OF INCOME-TAX,
ITA 1179/PUN/2015[2011-12]Status: Disposed26/6/2020AY 2011-12
LAXMI CIVIL ENGINEERING SERVICES PVT. LTD.,KOLHAPUR vs ASSISTANT COMMISISONER OF INCOME-TAX,
ITA 1178/PUN/2015[2010-11]Status: Disposed26/6/2020AY 2010-11
LAXMI CIVIL ENGINEERING SERVICES PVT. LTD.,KOLHAPUR vs ASSISTANT COMMISISONER OF INCOME-TAX,
ITA 1177/PUN/2015[2009-10]Status: Disposed26/6/2020AY 2009-10
M/S. ZEAL INFRA PROJECTS PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2, NASHIK
ITA 3009/PUN/2017[2012-13]Status: Disposed25/6/2020AY 2012-13
S.G. CONSTRUCTION AND FINANCE PRIVATE LIMITED,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 2998/PUN/2017[2011-12]Status: Disposed25/6/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA vs M/S. GOVIND MILLK PRODUCTS PVT.LTD, SATARA
ITA 2961/PUN/2017[2013-14]Status: Disposed25/6/2020AY 2013-14
ITO, (EXEMPTION), NANDED, NANDED vs DATTA SANSTHAN TRUST, NANDED
ITA 2940/PUN/2017[2012-13]Status: Disposed25/6/2020AY 2012-13
SMT. PRAVEEN SEWAK NAYYAR,PUNE vs INCOME-TAX OFFICER, WARD - 5 (1), PUNE
ITA 977/PUN/2019[2009-10]Status: Disposed24/6/2020AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI vs SAGAR SAWALI BEACH RESORTS, RATNAGIRI
ITA 1246/PUN/2019[2009-10]Status: Disposed24/6/2020AY 2009-10
PRAKASH SAKHARAM SANGAONKAR,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 1244/PUN/2019[2009-10]Status: Disposed24/6/2020AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR vs M/S. A.C.SHAIKH CONTRACTOR, AHMEDNAGAR
ITA 3092/PUN/2017[2013-14]Status: Disposed24/6/2020AY 2013-14
