← All Benches
ITAT Pune Bench
17,219 judgments
JAI INDUSTRIES,NASHIK vs ITO, WARD 1(3), NASHIK
ITA 2372/PUN/2017[2013-14]Status: Disposed24/6/2020AY 2013-14
SANKLECHA CONSTRUCTIONS,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CPC)-TDS, GHAZIABAD
ITA 1751/PUN/2017[2014-15 (26Q/Qurt-4)]Status: Disposed24/6/2020
SANKLECHA CONSTRUCTIONS,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CPC)-TDS, GHAZIABAD
ITA 1750/PUN/2017[2014-15 (26Q/Qurt -3)]Status: Disposed24/6/2020
SANKLECHA CONSTRUCTIONS,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CPC)-TDS, GHAZIABAD
ITA 1749/PUN/2017[2014-15(26Q/Q2)]Status: Disposed24/6/2020
SANKLECHA CONSTRUCTIONS,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CPC)-TDS, GHAZIABAD
ITA 1748/PUN/2017[2014-15 (26Q/Qurt -1)]Status: Disposed24/6/2020
PRABHA FARMS PVT. LTD.,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1653/PUN/2016[2013-14]Status: Disposed24/6/2020AY 2013-14
MARUTI N. NAVALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 705/PUN/2014[2003-04]Status: Disposed24/6/2020AY 2003-04
MARUTI N. NAVALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 704/PUN/2014[2002-03]Status: Disposed24/6/2020AY 2002-03
MARUTI N. NAVALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 703/PUN/2014[2001-02]Status: Disposed24/6/2020AY 2001-02
MARUTI N. NAVALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 702/PUN/2014[2000-01]Status: Disposed24/6/2020AY 2000-01
MARUTI N. NAVALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 701/PUN/2014[1999-2000]Status: Disposed24/6/2020AY 1999-2000
MARUTI NIVRUTTI NAVALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1061/PUN/2014[2006-07]Status: Disposed24/6/2020AY 2006-07
MARUTI NIVRUTTI NAVALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1060/PUN/2014[2005-06]Status: Disposed24/6/2020AY 2005-06
MARUTI NIVRUTTI NAVALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1059/PUN/2014[2004-05]Status: Disposed24/6/2020AY 2004-05
BANK OF MAHARASHTRA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 780/PUN/2018[2014-15]Status: Disposed16/6/2020AY 2014-15
BANK OF MAHARASHTRA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, RANGE - 1, PUNE
ITA 114/PUN/2018[2013-14]Status: Disposed16/6/2020AY 2013-14
M/S. ANANT ENTERPRISES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 764/PUN/2017[2010-11]Status: Disposed16/6/2020AY 2010-11
M/S. ANANT ENTERPRISES,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX, PUNE
ITA 763/PUN/2017[2010-11]Status: Disposed16/6/2020AY 2010-11
AMRISH JAYANTILAL KAKKAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 1671/PUN/2017[2013-14]Status: Disposed16/6/2020AY 2013-14
UTTAM BHAGWANRAO PATIL,LATUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 279/PUN/2016[2007-08]Status: Disposed16/6/2020AY 2007-08