← All Benches
ITAT Pune Bench
17,219 judgments
UTTAM BHAGWANRAO PATIL,LATUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 278/PUN/2016[2006-07]Status: Disposed16/6/2020AY 2006-07
UTTAM BHAGWANRAO PATIL,LATUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 687/PUN/2015[2010-11]Status: Disposed16/6/2020AY 2010-11
RAJENDRA MADHAVRAO BARHATE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 2, AHMEDNAGAR
ITA 221/PUN/2019[2015-16]Status: Disposed11/6/2020AY 2015-16
L/H MOHANLAL B. SHAH, LATE NARESH B.SHAH,SANGLI vs INCOME-TAX OFFICER, WARD - 2 (2), SANGLI
ITA 1550/PUN/2019[2008-09]Status: Disposed11/6/2020AY 2008-09
MOHANLAL B. SHAH,SANGLI vs INCOME-TAX OFFICER, WARD - 2 (2), SANGLI
ITA 1549/PUN/2019[2008-09]Status: Disposed11/6/2020AY 2008-09
UMESH DHONDIRAM SHINDE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (2), KOLHAPUR
ITA 1352/PUN/2019[2014-15]Status: Disposed11/6/2020AY 2014-15
M/S. SHEWANI PROPERTIES,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 2606/PUN/2017[2014-15]Status: Disposed11/6/2020AY 2014-15
SAUBHAGYALAXMI DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 2584/PUN/2017[2013-14]Status: Disposed11/6/2020AY 2013-14
RAJA JASPALSINGH BAGGA,JALGAON vs INCOME-TAX OFFICER, WARD - 1 (3), JALGAON
ITA 1132/PUN/2019[2013-14]Status: Disposed10/6/2020AY 2013-14
NAMDEO WAMANRAO KACHKURE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 2(4), AURANGABAD
ITA 2588/PUN/2017[2013-14]Status: Disposed10/6/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE vs VIDYA PRATISHTHAN, PUNE
ITA 2550/PUN/2017[2009-10]Status: Disposed10/6/2020AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE vs VIDYA PRATISHTHAN, PUNE
ITA 2549/PUN/2017[2008-09]Status: Disposed10/6/2020AY 2008-09
CONTROLLER OF DEFENCE ACCOUNTS (OFFICERS),PUNE vs ADDL. COMMISSIONER OF INCOME TAX, (TDS), PUNE
ITA 2514/PUN/2017[2011-12]Status: Disposed10/6/2020AY 2011-12
INCOME-TAX OFFICER, WARD - 5(3), PUNE vs M/S SHREE MALHAR ASSOCIATES, PUNE
ITA 2046/PUN/2017[2014-15]Status: Disposed10/6/2020AY 2014-15
INCOME-TAX OFFICER, WARD - 5(3), PUNE vs M/S SHREE MALHAR ASSOCIATES, PUNE
ITA 2045/PUN/2017[2013-14]Status: Disposed10/6/2020AY 2013-14
INCOME -TAX OFFICER, PUNE vs M/S.SHREE MALHAR ASSOCIATES, PUNE
ITA 1334/PUN/2017[2012-13]Status: Disposed10/6/2020AY 2012-13
PANKAJ P. GOGAD,NASHIK vs PR. COMMISSIONER OF INCOME-TAX -1, NASHIK
ITA 449/PUN/2019[2014-15]Status: Disposed5/6/2020AY 2014-15
MEGHANA KAILASH GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SANGLI
ITA 1803/PUN/2019[2006-07]Status: Disposed5/6/2020AY 2006-07
MEGHANA KAILASH GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1802/PUN/2019[2005-06]Status: Disposed5/6/2020AY 2005-06
KAILASH KANHAIYALAL GIDWANI, L/H OF LATE DEVI K. GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1800/PUN/2019[2005-06]Status: Disposed5/6/2020AY 2005-06
