← All Benches
ITAT Pune Bench
17,219 judgments
KAILASH KANHAIYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE- - 2, SANGLI
ITA 1794/PUN/2019[2006-07]Status: Disposed5/6/2020AY 2006-07
AMIT KANHAIYALAL GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 1789/PUN/2019[2005-06]Status: Disposed5/6/2020AY 2005-06
AMIT KANHAYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 328/PUN/2017[2007-08]Status: Disposed5/6/2020AY 2007-08
ASHOKA BUILDERS (NASHIK) PVT.LTD,NASHIK vs INCOME-TAX OFFICER, WARD - 1(1), PUNE
ITA 2556/PUN/2017[2014-15]Status: Disposed5/6/2020AY 2014-15
KAILASH NARAYAN RENUSE,PUNE vs INCOME-TAX OFFICER, WARD - 5 (1), PUNE
ITA 251/PUN/2020[2014-15]Status: Disposed3/6/2020AY 2014-15
DNYANRANJAN SHIKSHAN PRASARAK MANDAL,AURANGABAD vs CIT -(EXEMPTIONS), PUNE
ITA 130/PUN/2020[N.A]Status: Disposed3/6/2020
SMT. VIMALABEN B.PATEL,RAIGAD vs INCOME TAX OFFICER, WARD -5, PANVEL
ITA 750/PUN/2019[2007-08]Status: Disposed3/6/2020AY 2007-08
SUVIDHA HOMES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 1163/PUN/2018[2014-15]Status: Disposed1/6/2020AY 2014-15
MANOJ SUDHAKAR PARDESHI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1125/PUN/2018[2013-14]Status: Disposed1/6/2020AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE vs JAY HIND URBAN CO-OPERATIVE BANK LTD, PUNE
ITA 1657/PUN/2017[2013-14]Status: Disposed1/6/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs QUADRON BUSINESS PARK PVT.LTD, PUNE
ITA 2580/PUN/2017[2013-14]Status: Disposed23/3/2020AY 2013-14
CHOPDAR FOUNDATION,PUNE vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 2601/PUN/2017[N.A]Status: Disposed16/3/2020
PREMCHAND R. MITTAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1475/PUN/2016[2007-08]Status: Disposed16/3/2020AY 2007-08
TALENSETU SKILL TRAINING FOUNDATION,PUNE vs CIT (EXCEMPTION), PUNE
ITA 269/PUN/2020[2019-20]Status: Disposed11/3/2020AY 2019-20
RAJARAMBAPU PATIL SSK,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1766/PUN/2017[2013-14]Status: Disposed11/3/2020AY 2013-14
INCOME-TAX OFFICER, WARD - 14(3), PUNE vs MANISH JEEVAN BHALIYA, PUNE
ITA 1636/PUN/2017[2009-10]Status: Disposed11/3/2020AY 2009-10
KAILASH RAVINDRAPPA SAKHARE,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX : 1, AURANGABAD
ITA 1290/PUN/2017[2012-13]Status: Disposed11/3/2020AY 2012-13
SADHANA SAHAKARI BANK LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1206/PUN/2017[2013-14]Status: Disposed11/3/2020AY 2013-14
SADHANA SAHAKARI BANK LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1205/PUN/2017[2012-13]Status: Disposed11/3/2020AY 2012-13
SADHANA SAHAKARI BANK LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1204/PUN/2017[2011-12]Status: Disposed11/3/2020AY 2011-12