← All Benches
ITAT Pune Bench
17,219 judgments
M/S. HONEST MARKETING PVT.LTD,NASHIK vs JOINT COMMISSIONER OF INCOME TAX, NASHIK
ITA 673/PUN/2017[2011-12]Status: Disposed6/3/2020AY 2011-12
TRIMURTI COAL TRADING CO,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1236/PUN/2019[2010-11]Status: Disposed5/3/2020AY 2010-11
TRIMURTI COAL TRADING CO,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1235/PUN/2019[2009-10]Status: Disposed5/3/2020AY 2009-10
TRIMURTI COAL TRADING CO,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1234/PUN/2019[2008-09]Status: Disposed5/3/2020AY 2008-09
MAN ENERGY SOLUTIONS INDIA PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 1961/PUN/2018[2014-15]Status: Disposed5/3/2020AY 2014-15
AMAN CHHOTE VYAPARI SAHAKARI PATSANSTHA MARYADIT,ICHALKRANJI vs आयकर अधिकारी, वार्ड - 4, ICHALKARANJI
ITA 143/PUN/2018[2005-06]Status: Disposed5/3/2020AY 2005-06
AMAN CHHOTE VYAPARI SAHAKARI PATSANSTHA MARYADIT,ICHALKRANJI vs आयकर अधिकारी, वार्ड - 4, ICHALKARANJI
ITA 142/PUN/2018[2000-01]Status: Disposed5/3/2020AY 2000-01
GIRISH MADHUKAR RATHI,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 184/PUN/2017[2013-14]Status: Disposed5/3/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. VISHRAM DEVELOPERS, PUNE
ITA 1794/PUN/2017[2011-12]Status: Disposed5/3/2020AY 2011-12
DEPUTY COMMISSIONER OFINCOME TAX, JALGAON vs M/S. MADHUKAR SAHAKARI SAKHAR KARKHANA LTD, JALGAON
ITA 1338/PUN/2017[2013-14]Status: Disposed5/3/2020AY 2013-14
MADHUKAR SAHAKARI SK.LTD.,FAIZPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JALGAON
ITA 1178/PUN/2017[2013-14]Status: Disposed5/3/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. IGATE GLOBAL SOLUTION LTD., PUNE
ITA 1341/PUN/2015[2010-11]Status: Disposed5/3/2020AY 2010-11
CAPGEMINI TECHNOLOGY SERVICES (I) LTD (EARLIER KNOWN AS IGATE GLOBAL SOLUTIONS LTD.,),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 1166/PUN/2015[2010-11]Status: Disposed5/3/2020AY 2010-11
M/S. FIS SOLUTIONS (INDIA) PVT.LTD, (FROMERLY KNOWN AS SUNGARD SOLUTIONS INDIA PVT.LTD,),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 1695/PUN/2018[2014-15]Status: Disposed4/3/2020AY 2014-15
M/S. EXTENTIA INFORMATION TECHNOLOGY PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 2331/PUN/2017[2013-14]Status: Disposed4/3/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. AVAKASH HOLDINGS PVT.LTD, PUNE
ITA 2120/PUN/2017[2014-15]Status: Disposed4/3/2020AY 2014-15
BALASAHEB VITTHALRAO KADAM,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1055/PUN/2017[2012-13]Status: Disposed3/3/2020AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. HONEYWELL AUTOMATION INDIA LTD., PUNE
ITA 619/PUN/2015[2003-04]Status: Disposed3/3/2020AY 2003-04
M/S. HONEWELL AUTOMATION INDIA LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 583/PUN/2015[2003-04]Status: Disposed3/3/2020AY 2003-04
TDK ELECTRONICS AG, (FORMERLY KNOWN AS EPCOS AG),NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (IT), CIRCLE -1, PUNE
ITA 1810/PUN/2019[2015-16]Status: Disposed26/2/2020AY 2015-16
