← All Benches

ITAT Pune Bench

17,219 judgments

JAGDISH DHANAJIRAO JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 2(5), PUNE

ITA 1657/PUN/2018[2014-15]Status: Disposed26/2/2020AY 2014-15

FORBES MARSHALL PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE

ITA 354/PUN/2017[2012-13]Status: Disposed26/2/2020AY 2012-13

FORBES MARSHALL PVT.LTD,PUNE vs ADDL. COMMISSIONER OF INCOME TAX, PUNE

ITA 353/PUN/2017[2011-12]Status: Disposed26/2/2020AY 2011-12

FORBES MARSHALL PVT.LTD,PUNE vs ADDL. COMMISSIONER OF INCOME TAX, PUNE

ITA 352/PUN/2017[2008-09]Status: Disposed26/2/2020AY 2008-09

DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. S V S CHEMICAL CORPORATION, PUNE

ITA 1496/PUN/2016[2010-11]Status: Disposed26/2/2020AY 2010-11

DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SVS CHEMICAL CORPORATION, PUNE

ITA 1479/PUN/2016[2009-10]Status: Disposed26/2/2020AY 2009-10

SMT. LAXMIBEN MANJI PATEL,RAIGAD vs INCOME-TAX OFFICER, WARD - 2, PANVEL

ITA 662/PUN/2019[2011-12]Status: Disposed21/2/2020AY 2011-12

VANDERLANDE INDUSTRIES B.V. PUNE,PUNE vs ADIT, INTERNATIONAL TAXATION-II, HYDERABAD, HYDERABAD

ITA 559/HYD/2017[2011-12]Status: Disposed21/2/2020AY 2011-12

INCOME-TAX OFFICER, WARD - 5(2), PUNE vs PRADEEP LAXMANRAO DHUMAL, PUNE

ITA 2470/PUN/2017[2010-11]Status: Disposed21/2/2020AY 2010-11

M/S. SETU AHMEDNAGAR,AHMEDNAGAR vs ADDL. COMMISSIONER OF INCOME TAX, (TDS), PUNE

ITA 2466/PUN/2017[2011-12]Status: Disposed21/2/2020AY 2011-12

INCOME-TAX OFFICER, WARD - 2, ICHALKRANJI vs DADA APPA PATIL HUF, KOLHAPUR

ITA 2415/PUN/2017[2009-10]Status: Disposed21/2/2020AY 2009-10

JAGDISH VISHWANATH KANKREJ,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK

ITA 2387/PUN/2017[2013-14]Status: Disposed21/2/2020AY 2013-14

M/S. RAJDEEP AUTOMATION PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE

ITA 2375/PUN/2017[2013-14]Status: Disposed21/2/2020AY 2013-14

M/S. RAJDEEP AUTOMATION PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE

ITA 2374/PUN/2017[2012-13]Status: Disposed21/2/2020AY 2012-13

EKK EAGLE PRODUCTS INDIA PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1(3), PUNE

ITA 2150/PUN/2017[2013-14]Status: Disposed21/2/2020AY 2013-14

AVINASH JINESHWAR NAIK,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(4), KOLHAPUR

ITA 2144/PUN/2017[2006-07]Status: Disposed21/2/2020AY 2006-07

AVINASH JINESHWAR NAIK,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(4), KOLHAPUR

ITA 2143/PUN/2017[2005-06]Status: Disposed21/2/2020AY 2005-06

AVINASH JINESHWAR NAIK,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(4), KOLHAPUR

ITA 2142/PUN/2017[2004-05]Status: Disposed21/2/2020AY 2004-05

AVINASH JINESHWAR NAIK,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(4), KOLHAPUR

ITA 2141/PUN/2017[2003-04]Status: Disposed21/2/2020AY 2003-04

AVINASH JINESHWAR NAIK,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(4), KOLHAPUR

ITA 2140/PUN/2017[2002-03]Status: Disposed21/2/2020AY 2002-03