← All Benches
ITAT Pune Bench
17,219 judgments
RAM DINKAR JADHAV,NANDURBAR vs INCOME-TAX OFFICER, WARD - 14(1), PUNE
ITA 1942/PUN/2017[2009-10]Status: Disposed21/2/2020AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. BHUJBAL BROTHERS CONSTRUCTION COMPANY, PUNE
ITA 1795/PUN/2017[2010-11]Status: Disposed21/2/2020AY 2010-11
MANJI BHANJI PATEL,RAIGAD vs ITO WD 2, THANE
ITA 1242/MUM/2017[2010-11]Status: Disposed21/2/2020AY 2010-11
MTU INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1744/PUN/2019[2015-16]Status: Disposed19/2/2020AY 2015-16
MAHARASHTRA ENGINEERING,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX -1, KOLHAPUR
ITA 859/PUN/2018[2010-11]Status: Disposed19/2/2020AY 2010-11
SRICHAND G. GALANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 2309/PUN/2017[2008-09]Status: Disposed19/2/2020AY 2008-09
COSMOS FOUNDATION,PUNE vs INCOME-TAX OFFICER, WARD - 1(1), PUNE
ITA 1573/PUN/2017[2010-11]Status: Disposed19/2/2020AY 2010-11
COSMOS FOUNDATION,PUNE vs INCOME-TAX OFFICER, WARD - 1(1), PUNE
ITA 1572/PUN/2017[2009-10]Status: Disposed19/2/2020AY 2009-10
COSMOS FOUNDATION,PUNE vs INCOME-TAX OFFICER, WARD - 1(1), PUNE
ITA 1571/PUN/2017[2008-09]Status: Disposed19/2/2020AY 2008-09
COSMOS FOUNDATION,PUNE vs INCOME-TAX OFFICER, WARD - 1(1), PUNE
ITA 1570/PUN/2017[2007-08]Status: Disposed19/2/2020AY 2007-08
SHRI. MARUTI WIND PARK DEVELOPERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1929/PUN/2018[2013-14]Status: Disposed18/2/2020AY 2013-14
SHRI. MARUTI INFRASTRUCTURE DEVELOPERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1928/PUN/2018[2013-14]Status: Disposed18/2/2020AY 2013-14
TRADE CENTRE DEVELOPERS AND BUILDERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 2312/PUN/2017[2003-04]Status: Disposed18/2/2020AY 2003-04
TRADE CENTRE DEVELOPERS AND BUILDERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 2311/PUN/2017[2001-02]Status: Disposed18/2/2020AY 2001-02
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs M/S. MAGARPATTA TOWNSHIP DEVELOPMENT AND CONSTRUCTION COMPANY LIMITED, PUNE
ITA 1734/PUN/2017[2011-12]Status: Disposed18/2/2020AY 2011-12
DNYANDEEP DAPOLI,RATNAGIRI vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1631/PUN/2019[N.A]Status: Disposed17/2/2020
GOONJ FOUNDATION,NASHIK vs COMMISSIONER OF INCOME-TAX, (EXEPTION), PUNE
ITA 1361/PUN/2019[N.A]Status: Disposed17/2/2020
MARUTI MANDIR,LATUR vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1131/PUN/2019[N.A]Status: Disposed17/2/2020
SYMANTEC SOFTWARE INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 1824/PUN/2018[2014-15]Status: Disposed17/2/2020AY 2014-15
COVENTYA INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 975/PUN/2017[2013-14]Status: Disposed17/2/2020AY 2013-14