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ITAT Pune Bench
17,219 judgments
COVENTYA INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 974/PUN/2017[2012-13]Status: Disposed17/2/2020AY 2012-13
M/S. RENISHAW METROLOGY SYSTEMS LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 623/PUN/2015[2010-11]Status: Disposed17/2/2020AY 2010-11
SANDVIK MACHINING SOLUTION AB, (FORMERLY KNOWN AS) SANDVIK TOLLING SEVERIGE AB),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (IT), CIRCLE -2, PUNE
ITA 1319/PUN/2019[2016-17]Status: Disposed14/2/2020AY 2016-17
VELOCITY TECH-SOL INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE
ITA 245/PUN/2018[2013-14]Status: Disposed14/2/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs E-GAIN COMMUNICATION PVT.LTD, PUNE
ITA 535/PUN/2017[2011-12]Status: Disposed14/2/2020AY 2011-12
EGAIN COMMUNICATIONS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 511/PUN/2017[2011-12]Status: Disposed14/2/2020AY 2011-12
MAN DIESEL & TURBOO INDIA PVT.LTD,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGBAD
ITA 3042/PUN/2017[2013-14]Status: Disposed14/2/2020AY 2013-14
SHREE VENKATESH BUILDCON PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 1713/PUN/2017[2013-14]Status: Disposed14/2/2020AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX vs M/S. SUNGARD SOLUTIONS (I) PVT. LTD., PUNE
ITA 463/PUN/2016[2011-12]Status: Disposed14/2/2020AY 2011-12
SUNGARD SOLUTIONS (INDIA) P. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 338/PUN/2016[2011-12]Status: Disposed14/2/2020AY 2011-12
EGAIN COMMUNICATIONS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 2777/PUN/2016[2010-11]Status: Disposed14/2/2020AY 2010-11
M/S SUNGARD SOLUTIONS (INDIA) PRIVATE LIMITED,PUNE vs DCIT, BANGALORE
ITA 540/BANG/2015[2010-11]Status: Disposed14/2/2020AY 2010-11
DCIT, BANGALORE vs M/S SUNGARD SOLUTIONS INDIA PVT. LTD., BANGALORE
ITA 519/BANG/2015[2010-11]Status: Disposed14/2/2020AY 2010-11
SHREE SIDDIVINAYAK GANAPATI DEVASTHAN SANSTHA,PUNE vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1805/PUN/2019[N.A]Status: Disposed13/2/2020
RAMSAPIR SEVA MANDAL TRUST,JALGAON vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1400/PUN/2019[N.A]Status: Disposed13/2/2020
SEVAPREET SOCIAL FOUNDATION,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1387/PUN/2019[2019-20]Status: Disposed13/2/2020AY 2019-20
SATSANGA SEVASHRAM TRUST,NAGPUR vs COMMISSIONER OF INCOME-TAX - (EXEMPTION), PUNE
ITA 1370/PUN/2019[N.A]Status: Disposed13/2/2020
RUSTOM JEHANGIR COOPER CHARITY TRUST,PUNE vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1367/PUN/2019[N.A]Status: Disposed13/2/2020
NATH BIO-GENES (INDIA) LIMITED,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX -1, AURANGABAD
ITA 884/PUN/2018[2014-15]Status: Disposed13/2/2020AY 2014-15
NATH BIO-GENES (INDIA) LIMITED,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX -1, AURANGABAD
ITA 883/PUN/2018[2013-14]Status: Disposed13/2/2020AY 2013-14