← All Benches
ITAT Pune Bench
17,219 judgments
SHRI SUNIL MANAKCHAND KOTECHA,JALGAON vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL-NAGPUR, NAGPUR
ITA 1684/PUN/2018[2011-12]Status: Disposed13/2/2020AY 2011-12
SHRI SUNIL MANAKCHAND KOTECHA,JALGAON vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL-NAGPUR, NAGPUR
ITA 1683/PUN/2018[2010-11]Status: Disposed13/2/2020AY 2010-11
SHRI SUNIL MANAKCHAND KOTECHA,JALGAON vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL-NAGPUR, NAGPUR
ITA 1682/PUN/2018[2009-10]Status: Disposed13/2/2020AY 2009-10
SHRI SUNIL MANAKCHAND KOTECHA,JALGAON vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL-NAGPUR, NAGPUR
ITA 1681/PUN/2018[2008-09]Status: Disposed13/2/2020AY 2008-09
SHRI SUNIL MANAKCHAND KOTECHA,JALGAON vs PR. COMMISSIONER OF INCOME-TAX, CENTRAL-NAGPUR, NAGPUR
ITA 1680/PUN/2018[2007-08]Status: Disposed13/2/2020AY 2007-08
SUNIL MANAKCHAND KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1679/PUN/2018[2011-12]Status: Disposed13/2/2020AY 2011-12
SUNIL MANAKCHAND KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1678/PUN/2018[2010-11]Status: Disposed13/2/2020AY 2010-11
SUNIL MANAKCHAND KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1677/PUN/2018[2009-10]Status: Disposed13/2/2020AY 2009-10
SHRI SUNIL MANAKCHAND KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1676/PUN/2018[2008-09]Status: Disposed13/2/2020AY 2008-09
SUNIL MANAKCHAND KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1675/PUN/2018[2007-08]Status: Disposed13/2/2020AY 2007-08
MOHAN RANGRAO MORE,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 1807/PUN/2017[2010-11]Status: Disposed13/2/2020AY 2010-11
DR. SMT. RANJANA S.NARGOLKAR,PUNE vs INCOME-TAX OFFICER, WARD - 11(2), PUNE
ITA 1799/PUN/2017[2003-04]Status: Disposed13/2/2020AY 2003-04
CIVIL TECH,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC, GHAZIABAD
ITA 1625/PUN/2017[2016-17 (26Q/Qrt.1)]Status: Disposed13/2/2020
HIRABAI BHAUSAHEB KATORE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2844/PUN/2016[2013-14]Status: Disposed13/2/2020AY 2013-14
CYZA CHEM PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (1), PUNE
ITA 1784/PUN/2019[2010-11]Status: Disposed12/2/2020AY 2010-11
SANT UPASNI MAHARAJ BAHUUDESHIYA SEVABHAVI SANSTHA,NASHIK vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE, PUNE
ITA 1638/PUN/2019[2018-19]Status: Disposed12/2/2020AY 2018-19
VAIBHAGIYA PRASHASKIYA PRASHIKSHAN SANSTHA,NASHIK vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1637/PUN/2019[N.A]Status: Disposed12/2/2020
SOMESH N. KSHIRSAGAR,SOLAPUR vs PR. COMMISSIONER OF INCOME-TAX, -6, PUNE
ITA 729/PUN/2018[2012-13]Status: Disposed12/2/2020AY 2012-13
SOMESH N. KSHIRSAGAR,SOLAPUR vs PR. COMMISSIONER OF INCOME-TAX, -6, PUNE
ITA 728/PUN/2018[2011-12]Status: Disposed12/2/2020AY 2011-12
SOMESH N. KSHIRSAGAR,SOLAPUR vs PR. COMMISSIONER OF INCOME-TAX, -6, PUNE
ITA 727/PUN/2018[2010-11]Status: Disposed12/2/2020AY 2010-11
