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ITAT Pune Bench

17,219 judgments

AMIT KANHAYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI

ITA 329/PUN/2017[2008-09]Status: Disposed12/2/2020AY 2008-09

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs SANDEEP JAGDHANE, PUNE

ITA 2232/PUN/2017[2010-11]Status: Disposed12/2/2020AY 2010-11

AJINKYA DILIP KOTEPATIL,NASHIK vs INCOME TAX OFFICER, WARD -1(3), NASHIK

ITA 1877/PUN/2017[2013-14]Status: Disposed12/2/2020AY 2013-14

LATE SHRI BABANLAL BHIKULAL AGRAWAL,JALGAON vs INCOME-TAX OFFICER,

ITA 19/PUN/2015[2003-04]Status: Disposed12/2/2020AY 2003-04

FORTUNA ENGINEERING PVT.LTD,NASHIK vs PR. COMMISSIONER OF INCOME-TAX: 1, NASHIK

ITA 815/PUN/2018[2013-14]Status: Disposed11/2/2020AY 2013-14

FIRE SOLUTION INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE

ITA 2930/PUN/2017[2009-10]Status: Disposed11/2/2020AY 2009-10

DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. KARIA DEVELOPERS & BUILDERS, PUNE

ITA 2290/PUN/2017[2011-12]Status: Disposed11/2/2020AY 2011-12

KIRLOSKAR PROPRIETARY LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 2244/PUN/2017[2013-14]Status: Disposed11/2/2020AY 2013-14

KIRLOSKAR PROPRIETARY LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 2243/PUN/2017[2012-13]Status: Disposed11/2/2020AY 2012-13

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. JANATA SAHAKARI BANK LTD, PUNE

ITA 1761/PUN/2017[2011-12]Status: Disposed11/2/2020AY 2011-12

AADESH ATUL DHANKAWADE,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2(1), PUNE

ITA 1456/PUN/2017[2012-13]Status: Disposed11/2/2020AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX vs DHARIYA CONSTRUCTION PVT. LTD., PUNE

ITA 1440/PUN/2015[2012-13]Status: Disposed11/2/2020AY 2012-13

V N JAHAGIRDAR,PUNE vs INCOME-TAX OFFICER,

ITA 82/PUN/2014[2005-06]Status: Disposed11/2/2020AY 2005-06

JAHAGIRDAR - DESAI AOP,PUNE vs INCOME-TAX OFFICER,

ITA 129/PUN/2014[2005-06]Status: Disposed11/2/2020AY 2005-06

M/S. MAASS FLANGE INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 1382/PUN/2019[2012-13]Status: Disposed10/2/2020AY 2012-13

NAVALKISHOR SHARMA,OSMANABAD vs DEPUTY COMMISSIONER OF INCOME TAX, AURANGABAD

ITA 642/PUN/2017[2013-14]Status: Disposed10/2/2020AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, ICHALKARANJI CIRCLE, ICHALKARANJI vs JAINCO SYNTEX PVT.LTD, KOLHAPUR

ITA 1879/PUN/2017[2007-08]Status: Disposed10/2/2020AY 2007-08

SUKHDA DEVELOPERS PRIVATE LMITED,PUNE vs ITO WARD 6(1), PUNE

ITA 60/PUN/2020[2014-15]Status: Disposed7/2/2020AY 2014-15

ATUL HANUMANT HANDE,PUNE vs ITO, WARD 14(4), PUNE

ITA 58/PUN/2020[2014-15]Status: Disposed7/2/2020AY 2014-15

ITO, WARD7(1), PUNE vs SHIVKUMAR SHARMA, PUNE

ITA 50/PUN/2020[2010-11]Status: Disposed7/2/2020AY 2010-11