← All Benches
ITAT Pune Bench
17,219 judgments
RAHIMAN GULAB BAGWAN,KOLHAPUR vs INCOME TAX OFFICE, WARD -2 (1), KOLHAPUR
ITA 940/PUN/2019[2009-10]Status: Disposed7/2/2020AY 2009-10
MANISHA VILAS MUNOT,AHMEDNAGAR vs TAX RECOVERY OFFICER, AHMEDNAGAR RANGE (IT), AHMEDNAGAR
ITA 92/PUN/2019[2008-09]Status: Disposed7/2/2020AY 2008-09
SUDHAKAR MOTIRAM KADAM,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1 (4), PANDHARPUR
ITA 1397/PUN/2019[2007-08]Status: Disposed7/2/2020AY 2007-08
PENS SAHYOG FOUNDATION,THANE vs COMMISSIONER OF INCOME-TAX . (EXEMPTION), PUNE
ITA 1167/PUN/2019[2019-20]Status: Disposed7/2/2020AY 2019-20
UTTAM SADHU TUPE,PUNE vs INCOME-TAX OFFICER, WARD - 1 (3), PUNE
ITA 1109/PUN/2019[2004-05]Status: Disposed7/2/2020AY 2004-05
HEMANT SUDAM TUPE,PUNE vs INCOME TAX OFFICE, WARD - 1 (3), PUNE
ITA 1108/PUN/2019[2004-05]Status: Disposed7/2/2020AY 2004-05
SUNIL KANHAIYALAL GIDWANI (HUF),SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 327/PUN/2017[2009-10]Status: Disposed7/2/2020AY 2009-10
SUNIL KANHAIYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 325/PUN/2017[2009-10]Status: Disposed7/2/2020AY 2009-10
JAGADGURU NARENDRACHARYA MAHARAJ SANSTHAN,(FORMERLY KNOWN AS SADGURU NARENDRA MAHARAJ SANSTHAN),MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE
ITA 3105/PUN/2017[2011-12]Status: Disposed7/2/2020AY 2011-12
JAGADGURU NARENDRACHARYA MAHARAJ SANSTHAN,(FORMERLY KNOWN AS SADGURU NARENDRA MAHARAJ SANSTHAN),MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX,(EXEMPTION) CIRCLE, PUNE
ITA 3104/PUN/2017[2010-11]Status: Disposed7/2/2020AY 2010-11
JAGADGURU NARENDRACHARYA MAHARAJ SANSTHAN,(FORMERLY KNOWN AS SADGURU NARENDRA MAHARAJ SANSTHAN),MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX,(EXEMPTION) CIRCLE, PUNE
ITA 3103/PUN/2017[2008-09]Status: Disposed7/2/2020AY 2008-09
JAGADGURU NARENDRACHARYA MAHARAJ SANSTHAN,(FORMERLY KNOWN AS SADGURU NARENDRA MAHARAJ SANSTHAN),MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE
ITA 3102/PUN/2017[2007-08]Status: Disposed7/2/2020AY 2007-08
PRABHAKAR DAMODAR GAWANDE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 3, AHEMDNAGAR
ITA 2544/PUN/2017[2009-10]Status: Disposed7/2/2020AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs M/S. AAIJI SUROBHI GROUP, PUNE
ITA 2287/PUN/2017[2009-10]Status: Disposed7/2/2020AY 2009-10
THE NASHIK DISTRICT CO-OP AGRICULTURAL RURAL MULTIPURPOSE DEV BANK LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 2057/PUN/2017[2013-14]Status: Disposed7/2/2020AY 2013-14
SKODA AUTO VOLKSWAGEN INDIA P. LTD., (EARLIER KNOWN AS: SKODA AUTO INDIA PRIVATE LIMITED,),AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX -2, AURANGABAD
ITA 837/PUN/2019[2013-14]Status: Pending6/2/2020AY 2013-14
SONAL DATTATRAYA VALVI,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (2), KOLHAPUR
ITA 1140/PUN/2019[2011-12]Status: Disposed6/2/2020AY 2011-12
SWAPNIL DATTATRAYA VALVI,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (2), KOLHAPUR
ITA 1139/PUN/2019[2011-12]Status: Disposed6/2/2020AY 2011-12
SMT. ASHA NARAYAN SHEWALE,PUNE vs INCOME-TAX OFFICER, WARD - 11 (2), PUNE
ITA 1107/PUN/2019[2004-05]Status: Disposed6/2/2020AY 2004-05
NITIN NARAYAN SHEWALE, LEGAL HEIR OF LATE SMT. CHANDRABHAGA E. SHEWALE,PUNE vs INCOME-TAX OFFICER, WARD - 11 (1), PUNE
ITA 1106/PUN/2019[2004-05]Status: Disposed6/2/2020AY 2004-05
