← All Benches
ITAT Pune Bench
17,219 judgments
NITIN NARAYAN SHEWALE,PUNE vs INCOME-TAX OFFICER, WARD - 11 (1), PUNE
ITA 1105/PUN/2019[2004-05]Status: Disposed6/2/2020AY 2004-05
KAVITA MANDAR BHAGWAT,PUNE vs INCOME-TAX OFFICER, WARD - 3(4), PUNE
ITA 1313/PUN/2018[2012-13]Status: Disposed6/2/2020AY 2012-13
KAVITA MANDAR BHAGWAT,PUNE vs INCOME-TAX OFFICER, WARD - 3(4), PUNE
ITA 1312/PUN/2018[2010-11]Status: Disposed6/2/2020AY 2010-11
KAVITA MANDAR BHAGWAT,PUNE vs INCOME TAX OFFICER, PUNE
ITA 681/PUN/2017[2011-12]Status: Disposed6/2/2020AY 2011-12
NIRA BHIMA SAHAKARI SAKHAR KARKHANA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 2178/PUN/2017[2004-05]Status: Disposed6/2/2020AY 2004-05
DR. SANJIV KESHAV KARANDE,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 1540/PUN/2017[2013-14]Status: Disposed6/2/2020AY 2013-14
W.B. ENGINEERS INTERNATIONAL PVT.LTD,PUNE vs DY. COMMISSIONER OF INCOME TAX - (HQ)-IV, PUNE
ITA 755/PUN/2019[2006-07]Status: Disposed5/2/2020AY 2006-07
SHREE MAHESH CHARITABLE SANSTHA,NASHIK vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 660/PUN/2019[N.A]Status: Disposed5/2/2020
M/S. DAYITWA BUILDERS,PANVEL vs INCOME-TAX OFFICER, WARD - 1, PANVEL
ITA 635/PUN/2019[2011-12]Status: Disposed5/2/2020AY 2011-12
SHRINIVAS CHANDRAKANT BORATE,SATARA vs INCOME-TAX OFFICER, WARD - 3, SATARA
ITA 583/PUN/2019[2013-14]Status: Disposed5/2/2020AY 2013-14
SADGURU NAGARI SAHAKARI PAT.SANSTHA MARYADIT,PUNE vs INCOME-TAX OFFICER, WARD - 9 (4), PUNE
ITA 366/PUN/2019[2014-15]Status: Disposed5/2/2020AY 2014-15
BHIVAJI BALBHIM JAGDALE,SOLAPUR vs ITO WARD-1, PANDHARPUR
ITA 1882/PUN/2019[2010-11]Status: Disposed5/2/2020AY 2010-11
SEEMA SANJAY GADIYA,WARJE vs ITO WARD 2(1), PUNE
ITA 1871/PUN/2019[2004-05]Status: Disposed5/2/2020AY 2004-05
SEEMA SANJAY GADIYA,WARJE vs ITO WARD 2(1), PUNE
ITA 1870/PUN/2019[2002-03]Status: Disposed5/2/2020AY 2002-03
UDAYSINH SUBHASHCHANDRA PATIL,SANGLI vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 1, SANGLI
ITA 1700/PUN/2019[2008-09]Status: Disposed5/2/2020AY 2008-09
MOHAN S. JADHAV (HUF),KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (1), KOLHAPUR
ITA 307/PUN/2019[2012-13]Status: Disposed4/2/2020AY 2012-13
MOHAN S.JADHAV, (HUF),KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (1), KOLHAPUR
ITA 295/PUN/2019[2014-15]Status: Disposed4/2/2020AY 2014-15
DINESHKUMAR HEMANTKUMAR BOMBAYWALE,PUNE vs ITO, WARD-2(1), PUNE`
ITA 1949/PUN/2019[2011-12]Status: Disposed4/2/2020AY 2011-12
ACIT CIRCLE, JALNA vs M/S. SUMAN CONSTRUCTION, PARBHANI
ITA 1889/PUN/2019[2009-10]Status: Disposed4/2/2020AY 2009-10
KAILASH KANHAIYALAL GIDWANI (HUF),MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SANGLI
ITA 1743/PUN/2019[2009-10]Status: Disposed4/2/2020AY 2009-10
