← All Benches
ITAT Pune Bench
17,219 judgments
KAILASH KANHAIYALAL GIDWANI (HUF),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1742/PUN/2019[2008-09]Status: Disposed4/2/2020AY 2008-09
KAILASH KANHAIYALAL GIDWANI (HUF),MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, SANGLI
ITA 1741/PUN/2019[2006-07]Status: Disposed4/2/2020AY 2006-07
KAILASH KANHAIYALAL GIDWANI (HUF),MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1740/PUN/2019[2005-06]Status: Disposed4/2/2020AY 2005-06
TECHNIP ENGINEERING WORKS PRIVATE LIMITED,RAIGAD vs INCOME-TAX OFFICER, WARD - 3, PANVEL
ITA 1738/PUN/2019[2009-10]Status: Disposed4/2/2020AY 2009-10
SANTOSH N. DHOKA,PUNE vs INCOME-TAX OFFICER, WARD - 8(1), PUNE
ITA 721/PUN/2018[2012-13]Status: Disposed4/2/2020AY 2012-13
M/S. SNEH DEVELOPERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 2489/PUN/2017[2007-08]Status: Disposed4/2/2020AY 2007-08
INCOME-TAX OFFICER vs PRATHAMESH CERAMICS PVT. LTD., NASHIK
ITA 2262/PUN/2014[2011-12]Status: Disposed4/2/2020AY 2011-12
INCOME-TAX OFFICER vs PRATHAMESH CERAMICS PVT. LTD., NASHIK
ITA 2261/PUN/2014[2010-11]Status: Disposed4/2/2020AY 2010-11
INCOME-TAX OFFICER vs PRATHAMESH CERAMICS PVT. LTD., NASHIK
ITA 2260/PUN/2014[2009-10]Status: Disposed4/2/2020AY 2009-10
MITRA AUXILIARY CHEMICALS PRIVATE LIMITED,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI
ITA 1788/PUN/2019[2011-12]Status: Disposed31/1/2020AY 2011-12
SUNIL KANHAIYALAL GIDWANI (HUF),MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 1739/PUN/2019[2006-07]Status: Disposed31/1/2020AY 2006-07
INCOME-TAX OFFICER, WARD - 7(3), PUNE vs RAMESH VITTHAL GALANDE AND OTHERS, PUNE
ITA 1590/PUN/2017[2012-13]Status: Disposed31/1/2020AY 2012-13
INCOME-TAX OFFICER, WARD - 7(3), PUNE vs RAMESH VITTHAL GALANDE AND OTHERS, PUNE
ITA 1589/PUN/2017[2011-12]Status: Disposed31/1/2020AY 2011-12
ITO WARD-5(2), PUNE vs M/S. PARAM MARKETING, PUNE
ITA 1872/PUN/2019[2010-11]Status: Disposed30/1/2020AY 2010-11
ITO, PUNE vs YUSUF GULAMMOHAMMAD PATEL, PUNE
ITA 1852/PUN/2019[2009-10]Status: Disposed30/1/2020AY 2009-10
M/S. TATA BLUESCOPE STEEL LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 510/PUN/2017[2012-13]Status: Disposed30/1/2020AY 2012-13
M/S. TATA BLUESCOPE STEEL LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 567/PUN/2016[2011-12]Status: Disposed30/1/2020AY 2011-12
M/S. PADMAWATI WING ENERGY PVT. LTD.,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 343/PUN/2016[2004-05]Status: Disposed29/1/2020AY 2004-05
JOHN DEERE INDIA PVT. LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 2775/PUN/2016[2011-12]Status: Disposed29/1/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs JOHN DEERE INDIA (P) LTD., PUNE
ITA 2663/PUN/2016[2011-12]Status: Disposed29/1/2020AY 2011-12