← All Benches
ITAT Pune Bench
17,219 judgments
INCOME-TAX OFFICER (EXEMPTIONS) vs CREDIA PUNE METRO, PUNE
ITA 2471/PUN/2016[2011-12]Status: Disposed29/1/2020AY 2011-12
TATA BLUESCOPE STEEL LTD., PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1634/PUN/2016[2009-10]Status: Disposed29/1/2020AY 2009-10
TATA BLUESCOPE STEEL LTD., PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 1633/PUN/2016[2008-09]Status: Disposed29/1/2020AY 2008-09
JYOTI DEEPAK BHIVPATHAKI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1370/PUN/2016[2004-05]Status: Disposed29/1/2020AY 2004-05
M/S. GOEL BROTHERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 2241/PUN/2017[2012-13]Status: Disposed28/1/2020AY 2012-13
DNYANESHWAR P.THETE,NANDED vs JOINT COMMISSIONER OF INCOME TAX,
ITA 128/PUN/2017[2011-12]Status: Disposed28/1/2020AY 2011-12
P RAHIM ABDULLA,RAIGAD vs INCOME TAX OFFICER,
ITA 2757/PUN/2016[2010-11]Status: Disposed28/1/2020AY 2010-11
M/S. GORUR INFRA PROJECTS PVT. LTD.,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, PUNE
ITA 13/PUN/2016[2010-11]Status: Disposed28/1/2020AY 2010-11
INCOME-TAX OFFICER, WARD - 1 (4), NASHIK vs JITENDRA RAVINDRA MALPURE, NASHIK
ITA 1671/PUN/2019[2010-11]Status: Disposed27/1/2020AY 2010-11
AJIT VIJAYSINGH NIGADE,PUNE vs INCOME-TAX OFFICER, WARD - 4 (3), PUNE
ITA 1640/PUN/2019[2011-12]Status: Disposed27/1/2020AY 2011-12
SMT. ASHA AKHILESH SHUKLA,KALYAN vs INCOME-TAX OFFICER, WARD - 1 (1), SOLAPUR
ITA 1576/PUN/2019[2013-14]Status: Disposed27/1/2020AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1(2), PUNE vs M/S. FINOLEX CABLES LTD, PUNE
ITA 2257/PUN/2017[2014-15]Status: Disposed27/1/2020AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. JOSHI SWEETS, PUNE
ITA 1839/PUN/2017[2014-15]Status: Disposed27/1/2020AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA vs PRATAPGAD SAHAKARI SAKHAR KARKHANA LTD, SATARA
ITA 1438/PUN/2019[2005-06]Status: Disposed23/1/2020AY 2005-06
DAR A1 HANDASAH CONSULTANTS (SHIR & PARTNERS) INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE
ITA 1414/PUN/2019[2011-12]Status: Disposed23/1/2020AY 2011-12
YADHISTER JAGDISH TYAGI,RAIGAD vs INCOME-TAX OFFICER, WARD - 3, PANVEL
ITA 1618/PUN/2018[2010-11]Status: Disposed23/1/2020AY 2010-11
INCOME-TAX OFFICER vs SHRI RAMDAS KERUJI PATOLE, NASHIK
ITA 2313/PUN/2016[2008-09]Status: Disposed23/1/2020AY 2008-09
SUNIL MAGANLAL PATEL,PUNE vs INCOME-TAX OFFICER, WARD - 13 (3), PUNE
ITA 1573/PUN/2019[2016-17]Status: Disposed22/1/2020AY 2016-17
INCOME-TAX OFFICER, WARD - 1 (3), NASHIK vs ZAKIRHUSSAIN M. KHAN, NASHIK
ITA 1562/PUN/2019[2010-11]Status: Disposed22/1/2020AY 2010-11
AKRUTI JAY DEVELOPERS,PUNE vs INCOME TAX OFFICER, PUNE
ITA 554/PUN/2017[2012-13]Status: Disposed22/1/2020AY 2012-13