← All Benches
ITAT Pune Bench
17,219 judgments
SHANKAR SADASHIV DANGAT,PUNE vs INCOME TAX OFFICER, PUNE
ITA 523/PUN/2017[2013-14]Status: Disposed22/1/2020AY 2013-14
RAMESH HARIBHAU GAWALI,AHMEDNAGAR vs INCOME TAX OFFICER, AHMEDNAGAR
ITA 513/PUN/2017[2010-11]Status: Disposed22/1/2020AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR vs ECO CANE SUGAR ENERGY LTD, KOLHAPUR
ITA 2749/PUN/2017[2011-12]Status: Disposed22/1/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs FIS SOLUTIONS SOFTWARE PVT. LTD,(EARLIER KNOWN AS SUNGARD SOLUTIONS INDIA PVT. LTD.), BANGALORE
ITA 2049/PUN/2017[2009-10]Status: Disposed22/1/2020AY 2009-10
HRS PROCESS SYSTEMS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1381/PUN/2017[2011-12]Status: Disposed22/1/2020AY 2011-12
HRS PROCESS SYSTEMS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1380/PUN/2017[2009-10]Status: Disposed22/1/2020AY 2009-10
LADY KIKABAI PREMCHAND IYAMBAIL TRUST,PUNE vs INCOME-TAX OFFICER, (EXEMPT),WARD - 1, PUNE
ITA 1403/PUN/2019[2012-13]Status: Disposed21/1/2020AY 2012-13
MAHARASHTRA POLICE MEGA CITY CO.OP HSG, SOC, LTD,PUNE vs INCOME-TAX OFFICER, WARD - 7 (2), PUNE
ITA 1390/PUN/2019[2014-15]Status: Disposed21/1/2020AY 2014-15
KOSO INDIA PVT.LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 3044/PUN/2017[2013-14]Status: Disposed21/1/2020AY 2013-14
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 1515/PUN/2017[2008-09]Status: Disposed21/1/2020AY 2008-09
INCOME-TAX OFFICER, WARD -6 (3), PUNE vs SUBHASH AND B.T. PATIL & SONS AND N.V. KHAROTE CONSTRUCTION PVT. LTD, PUNE
ITA 1505/PUN/2017[2013-14]Status: Disposed21/1/2020AY 2013-14
BHARAT FORGE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1229/PUN/2017[2014-15]Status: Disposed21/1/2020AY 2014-15
UDAY GOPAL BHASKARWAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE
ITA 502/PUN/2019[2014-15]Status: Disposed20/1/2020AY 2014-15
M/S. PARMAR PROPERTIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 2262/PUN/2017[2013-14]Status: Disposed20/1/2020AY 2013-14
M/S. PARMAR PROPERTIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 2261/PUN/2017[2011-12]Status: Disposed20/1/2020AY 2011-12
PRAMOD KOTI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 2222/PUN/2017[2013-14]Status: Disposed20/1/2020AY 2013-14
HUECO ELECTRONICS (I) PVT.LTD,(NOW KNOWN AS HITACHI AUTOMOTIVE SYSTEMS PUNE (I) PVT.LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2/PUN/2017[2012-13]Status: Disposed20/1/2020AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. BRAMHA CORP LTD,(FORMERLY KNOWN AS BRAHMA BUILDERS), PUNE
ITA 1512/PUN/2017[2011-12]Status: Disposed20/1/2020AY 2011-12
VIJAY SHIVAJIRAO KOKATE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK
ITA 1008/PUN/2017[2009-10]Status: Disposed20/1/2020AY 2009-10
SWARAJ INDIA INDUSTRIES LTD,SATARA vs प्रधान आयकर आयुक्त -3, PUNE
ITA 770/PUN/2019[2014-15]Status: Disposed17/1/2020AY 2014-15
