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ITAT Pune Bench

17,219 judgments

SATISH KRISHNAKANT MOHOLE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, NASHIK

ITA 396/PUN/2019[2014-15]Status: Disposed17/1/2020AY 2014-15

INCOME-TAX OFFICER, WARD - 14 (2), PUNE vs YUSUF ISMAIL SHAIKH, PUNE

ITA 1360/PUN/2019[2011-12]Status: Disposed17/1/2020AY 2011-12

INCOME-TAX OFFICER, WARD - 14 (2), PUNE vs YUSUF ISMAIL SHAIKH, PUNE

ITA 1359/PUN/2019[2009-10]Status: Disposed17/1/2020AY 2009-10

M/S. NAV FIBRO PLASTICS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE

ITA 1347/PUN/2019[2015-16]Status: Disposed17/1/2020AY 2015-16

FIRST ENERGY PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE

ITA 1321/PUN/2019[2015-16]Status: Disposed17/1/2020AY 2015-16

M/S. SAHYADARI CORPORATION,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (1), PUNE

ITA 1294/PUN/2019[2014-15]Status: Disposed17/1/2020AY 2014-15

M/S. SAHYADARI CORPORATION,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (1), PUNE

ITA 1292/PUN/2019[2012-13]Status: Disposed17/1/2020AY 2012-13

M/S. SAHYADARI CORPORATION,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (1), PUNE

ITA 1291/PUN/2019[2011-12]Status: Disposed17/1/2020AY 2011-12

M/S. SAHYADARI CORPORATION,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (1), PUNE

ITA 1290/PUN/2019[2010-11]Status: Disposed17/1/2020AY 2010-11

SHRIRAM COOPERATIVE BANK LIMITED,NASHIK vs INCOME-TAX OFFICER, WARD - 1(3), NASHIK

ITA 2026/PUN/2017[2014-15]Status: Disposed17/1/2020AY 2014-15

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1 (3), PUNE vs M/S. CHAUDHARY ATTARSINGH YADAV MEMORIAL EDUCATIONAL TRUST, PUNE

ITA 984/PUN/2019[2008-09]Status: Disposed16/1/2020AY 2008-09

RAVI BHASKAR WATTAMWAR,AURANGABAD vs INCOME-TAX OFFICER, WARD - 3 (1), AURANGABAD

ITA 1169/PUN/2019[2015-16]Status: Disposed16/1/2020AY 2015-16

AKSHAY A. CHOURE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 3 (1), AURANGABAD

ITA 1168/PUN/2019[2015-16]Status: Disposed16/1/2020AY 2015-16

SHANTINATH S. VATHARE,SANGLI vs INCOME-TAX OFFICER, WARD - 1(1), SANGLI

ITA 2950/PUN/2017[2011-12]Status: Disposed16/1/2020AY 2011-12

SHRADDHA BORA,PUNE vs INCOME TAX OFFICE, WARD-13 (1), PUNE

ITA 939/PUN/2019[2012-13]Status: Disposed15/1/2020AY 2012-13

ANIL DATTATRAYA KAPADE,KOLHAPUR vs TAX RECOVERY OFFICER, RANGE-2, KOLHAPUR

ITA 393/PUN/2019[2008-09]Status: Disposed15/1/2020AY 2008-09

P.N.GADGIL JEWELLERS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE

ITA 1960/PUN/2019[2015-16]Status: Disposed15/1/2020AY 2015-16

M/S. SAHYADARI CORPORATION,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (1), PUNE

ITA 1289/PUN/2019[2009-10]Status: Disposed15/1/2020AY 2009-10

RIYAZKHAN GAUSKHAN BAGWAN,JALNA vs INCOME-TAX OFFICER, WARD - 2, JALNA

ITA 1772/PUN/2018[2009-10]Status: Disposed15/1/2020AY 2009-10

SUDHAKAR KASHINATHRAO BIRADAR,PUNE vs INCOME-TAX OFFICER, WARD - 8(1), PUNE

ITA 1738/PUN/2018[2013-14]Status: Disposed15/1/2020AY 2013-14