← All Benches
ITAT Pune Bench
17,219 judgments
KSN IRANI AND COMPANY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1404/PUN/2018[2013-14]Status: Disposed15/1/2020AY 2013-14
MADAN PAWAR,PUNE vs INCOME TAX OFFICER,
ITA 169/PUN/2017[2009-10]Status: Disposed15/1/2020AY 2009-10
RAJENDRASINGH YADAV,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (3), PUNE
ITA 912/PUN/2019[2011-12]Status: Disposed14/1/2020AY 2011-12
RAJENDRASINGH YADAV,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (3), PUNE
ITA 911/PUN/2019[2010-11]Status: Disposed14/1/2020AY 2010-11
RAJENDRASINGH YADAV,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (3), PUNE
ITA 910/PUN/2019[2009-10]Status: Disposed14/1/2020AY 2009-10
RAJENDRASINGH YADAV,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (3), PUNE
ITA 909/PUN/2019[2008-09]Status: Disposed14/1/2020AY 2008-09
RAJENDRASINGH YADAV,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (3), PUNE
ITA 908/PUN/2019[2007-08]Status: Disposed14/1/2020AY 2007-08
BAHUJAN HITAY TRUST,PUNE vs INCOME-TAX OFFICER, (EXEMPTIONS), WARD-1, PUNE
ITA 1112/PUN/2019[2015-16]Status: Heard14/1/2020AY 2015-16
SATISH SARJERAO CHOUDHARI,PARBHANI vs INCOME-TAX OFFICER, WARD - PARBHANI, PARBHANI
ITA 1296/PUN/2018[2008-09]Status: Disposed14/1/2020AY 2008-09
M/S. LADKAT BROTHERS SERVICE STATION,PUNE vs PR. COMMISSIONER OF INCOME-TAX -3, PUNE
ITA 1081/PUN/2018[2014-15]Status: Disposed14/1/2020AY 2014-15
SONIYA ASHIKKUMAR SACHDEV,KOLHAPUR vs INCOME-TAX OFFICER, WARD – 2(2), KOLHAPUR
ITA 3002/PUN/2017[2014-15]Status: Disposed14/1/2020AY 2014-15
DILIP SHANTILAL JAIN,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2797/PUN/2016[2012-13]Status: Disposed14/1/2020AY 2012-13
CUMMINS INC.,PUNE vs DEPUTY DIRECTOR OF INCOME-TAX, PUNE
ITA 650/PUN/2014[2009-10]Status: Disposed14/1/2020AY 2009-10
M/S. VISHAY COMPONENTS INDIA PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 585/PUN/2015[2010-11]Status: Disposed13/1/2020AY 2010-11
MUZAFFER MAHMOOD KHAN,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX -2, AURANGABAD
ITA 895/PUN/2019[2014-15]Status: Disposed10/1/2020AY 2014-15
ASHWINI SAHAKARI RUGNALAYA ANI SANSHIDHAN KENDRA,SOLAPUR vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1696/PUN/2019[N.A]Status: Disposed10/1/2020
RAJKUMAR B AGARWAL,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 421/PUN/2017[2007-08]Status: Disposed10/1/2020AY 2007-08
SANJAY DIGAMBAR MALVE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1496/PUN/2017[2013-14]Status: Disposed10/1/2020AY 2013-14
PRASAD ASHOK POTDAR,RAIGAD vs INCOME-TAX OFFICER, PANVEL
ITA 1339/PUN/2017[2011-12]Status: Disposed10/1/2020AY 2011-12
RAJENDRA MULCHAND GOTHI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK
ITA 1291/PUN/2017[2013-14]Status: Disposed10/1/2020AY 2013-14