← All Benches
ITAT Pune Bench
17,219 judgments
M/S. SIDDHARTH INFRATECH P.LTD,JALGAON vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 116/PUN/2017[2011-12]Status: Disposed10/1/2020AY 2011-12
CUMMINS INC,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (IT), CIRCLE-1, PUNE
ITA 1639/PUN/2019[2015-16]Status: Disposed9/1/2020AY 2015-16
CUMMINS INC,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, 9INTERNATIONAL TAXATION), CIRCLE -1, PUNE
ITA 1555/PUN/2018[2014-15]Status: Disposed9/1/2020AY 2014-15
CUMMINS INC.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,(INTERNATIONAL TAXATION), PUNE
ITA 889/PUN/2017[2012-13]Status: Disposed9/1/2020AY 2012-13
CUMMINS INC,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,(INTERNATIONAL TAXATION), CIRCLE - 1, PUNE
ITA 2978/PUN/2017[2013-14]Status: Disposed9/1/2020AY 2013-14
CUMMINS INC.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 524/PUN/2016[2011-12]Status: Disposed9/1/2020AY 2011-12
AL HAMD DEVELOPERS,RATNAGIRI vs PR. COMMISSIONER OF INCOME-TAX,-2, KOLHAPUR
ITA 1016/PUN/2018[2014-15]Status: Disposed8/1/2020AY 2014-15
SUNIL KANHAIYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 324/PUN/2017[2008-09]Status: Disposed8/1/2020AY 2008-09
KAILASH KANHAIYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 320/PUN/2017[2009-10]Status: Disposed8/1/2020AY 2009-10
MANSH PANNALAL BAGDIA,JALNA vs DEPUTY COMMISSIONER OF INCOME-TAX, JALNA
ITA 1210/PUN/2017[2012-13]Status: Disposed8/1/2020AY 2012-13
KHED LIONS EDUCATION SOCIETY,RATNAGIRI vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 896/PUN/2019[NA]Status: Disposed7/1/2020
AAJ ACUMULATORS PVT.LTD,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX-2, KOLHAPUR
ITA 962/PUN/2018[2009-10]Status: Disposed7/1/2020AY 2009-10
SAMARTHA SAHAKARI BANK LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK
ITA 873/PUN/2017[2013-14]Status: Disposed7/1/2020AY 2013-14
RAJDEEP INFRASTRUCTURE,AHMEDNAGAR vs DEPUTY COMMISSIONER OF ICOME TAX, AHMEDNAGAR
ITA 1176/PUN/2017[2012-13]Status: Disposed7/1/2020AY 2012-13
CUMMINS INC.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 331/PUN/2015[2010-11]Status: Disposed7/1/2020AY 2010-11
SAKHARAM BHONDVE,PUNE vs INCOME TAX OFFICE, WARD -9 (1), PUNE
ITA 951/PUN/2019[2007-08]Status: Disposed6/1/2020AY 2007-08
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -3, PUNE vs M/S. BOBST INDIA PVT.LTD, PUNE
ITA 445/PUN/2019[2008-09]Status: Disposed6/1/2020AY 2008-09
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs M/S. ACME FOUNDRY FLUX COMPANY, PUNE
ITA 1208/PUN/2019[2009-10]Status: Disposed6/1/2020AY 2009-10
VIJAY DATTATRAY PATIL,JALGAON vs INCOME-TAX OFFICER, WARD - 1(1), JALGAON
ITA 627/PUN/2018[2013-14]Status: Disposed6/1/2020AY 2013-14
ASHA DATTATRAY PATIL,JALGAON vs INCOME-TAX OFFICER, WARD - 1(1), JALGAON
ITA 626/PUN/2018[2013-14]Status: Disposed6/1/2020AY 2013-14