← All Benches
ITAT Pune Bench
17,219 judgments
RBL BANK LIMITED,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 1241/PUN/2017[2014-15]Status: Disposed6/1/2020AY 2014-15
RAVINDRA BHIKAJI NAIKE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1203/PUN/2017[2011-12]Status: Disposed6/1/2020AY 2011-12
PRATAP BALAJI NIKAM,PUNE vs INCOME-TAX OFFICER,
ITA 2224/PUN/2016[2010-11]Status: Disposed6/1/2020AY 2010-11
AVDHUT VASANT GHODGAONKAR,JALGAON vs ACIT, CIRCLE -1, JALGAON
ITA 954/PUN/2019[2015-16]Status: Disposed3/1/2020AY 2015-16
NASHIK DISTRICT SECONDARY TEACHERS CO-OP CREDIT SOCIETY LTD,NASHIK vs COMMISSIONER OF INCOME-TAX, (APPEAL) -1, NASHIK
ITA 280/PUN/2019[2014-15]Status: Disposed3/1/2020AY 2014-15
PRADEEP JALINDER MULIK,SATARA vs INCOME-TAX OFFICER, WARD - 3, SATARA
ITA 1129/PUN/2019[2013-14]Status: Fixed3/1/2020AY 2013-14
SHEKHAR VISHNU GOLE, L/H. OF LATE VISHNU L. GOLE,PUNE vs INCOME TAX OFFICE, WARD -3 (4), PUNE
ITA 1121/PUN/2019[2008-09]Status: Fixed3/1/2020AY 2008-09
M/S. FONTASEY ENGINEERING EXPORTS PVT.LTD,PUNE vs INCOME TAX OFFICE, WARD -1 (4), PUNE
ITA 1120/PUN/2019[2003-04]Status: Fixed3/1/2020AY 2003-04
SAVITA SUBHASH TILEKAR,PUNE vs INCOME-TAX OFFICER, WARD - 14 (4), PUNE
ITA 1111/PUN/2019[2008-09]Status: Fixed3/1/2020AY 2008-09
M/S. NANDA TOURS AND TRAVELS,PUNE vs INCOME-TAX OFFICER, WARD - 7 (3), PUNE
ITA 1102/PUN/2019[2014-15]Status: Disposed3/1/2020AY 2014-15
M/S. J.K. HOUSING DEV. CORPORATION,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, WARD -4 (6), PUNE
ITA 1097/PUN/2019[2008-09]Status: Fixed3/1/2020AY 2008-09
YALGUD FOODS & MILK PRODUCTS PVT LTD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2, ICHALKARANJI
ITA 866/PUN/2018[2010-11]Status: Disposed3/1/2020AY 2010-11
PADMINITRADING COMAPNY,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX-2, KOLHAPUR
ITA 751/PUN/2018[2010-11]Status: Disposed3/1/2020AY 2010-11
M/S. RAGHOJI TRANSPORT,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR
ITA 1305/PUN/2018[2015-16]Status: Disposed3/1/2020AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL) CIRCLE, KOLHAPUR vs M/S. MAHABHARAT CONSTRUTION CORPORATION, KOLHAPUR
ITA 1944/PUN/2017[2010-11]Status: Disposed3/1/2020AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE vs M/S. EATON INDUSTRIES PVT.LTD, PUNE
ITA 870/PUN/2019[2011-12]Status: Disposed2/1/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE vs M/S. EATON INDUSTRIES PRIVATE LIMITED, PUNE
ITA 869/PUN/2019[2010-11]Status: Disposed2/1/2020AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE vs M/S. EATON INDUSTRIES PRIVATE LIMITED, PUNE
ITA 868/PUN/2019[2009-10]Status: Disposed2/1/2020AY 2009-10
SANGITA BALAJI WATTAMWAR,PUNE vs INCOME-TAX OFFICER, WARD - 3 (4), PUNE
ITA 1170/PUN/2019[2011-12]Status: Disposed2/1/2020AY 2011-12
SURESH BHIMGONDA PATIL,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX-2, KOLHAPUR
ITA 746/PUN/2018[2009-10]Status: Disposed2/1/2020AY 2009-10